High Courts15 Sept 2011Allowed
Life Insurance Corporation and Another Vs Murlidhar Gupta and Another
Rajasthan High Court · (2013) 1 CDR 165
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,065 of 2,241
High Courts15 Sept 2011Dismissed
University of Rajasthan and Another Vs Prem Lata Agarwal
Rajasthan High Court · (2012) 3 RLW 1987
Rajasthan Universities Teachers and Officers (Special Conditions of Service) Act, 1974 — Section 3(3)
High Courts15 Sept 2011Dismissed
Phulwant (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 252
High Courts15 Sept 2011Allowed
Gramin Bank Pensioners Samiti and Another Vs Union of India
Rajasthan High Court · (2012) 1 RLW 837
Constitution of India, 1950 — Article 32
High Courts14 Sept 2011Dismissed
Ajeet Prasad Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 RLW 1364
Limitation Act, 1963 — Section 5Rajasthan Forest Act, 1953 — Section 26A, 29, 29(1), 29(3), 29(4)
High Courts14 Sept 2011Dismissed
Sohan Lal Vs Parsa and Others
Rajasthan High Court · (2012) 1 RLW 933
Contempt of Courts Act, 1971 — Section 10
High Courts14 Sept 2011Dismissed
Suresh Chand Vs State of Rajasthan
Rajasthan High Court · (2012) CriLJ 858 : (2012) 3 RLW 2594
Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 19
High Courts13 Sept 2011Allowed
Ashok Kumar Vyas Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 09 RAJ CK 0099
High Courts13 Sept 2011Allowed
Nena and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0031
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 16(4)
High Courts13 Sept 2011
Kiran Bala (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 695
Constitution of India, 1950 — Article 39(d)
High Courts13 Sept 2011Dismissed
Ladu Singh Vs R.S.R.T.C. and Others
Rajasthan High Court · (2012) 1 RLW 731
Opium Act, 1878 — Section 4, 9
High Courts12 Sept 2011
Smt. Pinki Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 3298
Constitution of India, 1950 — Article 21Rajasthan Compassionate Appointment of Dependants of Deceased Government Servant Rules, 1996 — Rule 2, 4, 5, 5(1)
High Courts09 Sept 2011
Nanag Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0097
Penal Code, 1860 (IPC) — Section 120B, 143, 366, 368
High Courts09 Sept 2011
Samay Singh Gurjar Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0080
Penal Code, 1860 (IPC) — Section 363, 366
High Courts09 Sept 2011
Kulda Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0076
Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 11, 9
High Courts09 Sept 2011
Jeetendra Vs The State of Rajasthan
Rajasthan High Court · (2011) 09 RAJ CK 0059
High Courts09 Sept 2011
Puran Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0057
Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 11, 9
High Courts09 Sept 2011Allowed
Sahanoor Ali and Another Vs C.N.B.
Rajasthan High Court · (2012) 3 RLW 2614
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 161, 374Evidence Act, 1872 — Section 24, 25, 26, 27
High Courts08 Sept 2011
Subhash Chandra and Others Vs State of Rajasthan
Rajasthan High Court · (2011) 09 RAJ CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 437APenal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts08 Sept 2011Allowed
Hari Narain Sharma Vs Bhanwar Lal and Others
Rajasthan High Court · (2012) 2 RLW 1900
Criminal Procedure Code, 1973 (CrPC) — Section 258, 307, 386, 389, 390Penal Code, 1860 (IPC) — Section 147, 427, 447