High Courts22 Sept 2011Dismissed

Mohammed Shafik Vs State of Rajasthan

Rajasthan High Court · (2012) CriLJ 221

Criminal Procedure Code, 1973 (CrPC) — Section 202, 299, 299(1), 299(2), 482Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts22 Sept 2011Dismissed

Bhanwar Lal Vs Shanti Devi

Rajasthan High Court · (2013) 1 RCR(Rent) 282

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Constitution of India, 1950 — Article 227
High Courts16 Sept 2011Dismissed

Suresh Vs State of Rajasthan

Rajasthan High Court · (2012) CriLJ 649 : (2012) 3 RLW 2355

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 374Penal Code, 1860 (IPC) — Section 120B, 363, 366, 376, 376(1)
High Courts15 Sept 2011Allowed

Aruna Vs State of Rajasthan

Rajasthan High Court · (2012) 1 RCR(Criminal) 808

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 302, 34