High Courts12 Oct 2011Dismissed
Smt. Asha Rani Vs Firm Tota Singh Babu Singh and Another
Rajasthan High Court · (2011) 10 RAJ CK 0038
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,062 of 2,241
High Courts12 Oct 2011
Asha Ram and Another Vs Inder Lal and Others
Rajasthan High Court · (2011) 10 RAJ CK 0037
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts12 Oct 2011Dismissed
Indo Brine Industries Limited Vs Neeraj Agarwal and Others
Rajasthan High Court · (2012) 51 PTC 345
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 41 Rule 5(2)Copyright Act, 1957 — Section 62Extradition Act, 1962 — Section 21
High Courts12 Oct 2011Allowed
Chandra Shekhar Lakhotia Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 2683
Constitution of India, 1950 — Article 21Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
High Courts12 Oct 2011
Sukhdev Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 1 RLW 630
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15Penal Code, 1860 (IPC) — Section 147, 342, 352, 365, 376
High Courts12 Oct 2011Dismissed
Anita Middha (Smt.) Vs Rajasthan Civil Services Appellate Tribunal and Others
Rajasthan High Court · (2012) 2 RLW 1436
Rajasthan Panchayati Raj Act, 1994 — Section 84, 84(10), 89, 89(8), 89(8)(ii)
High Courts12 Oct 2011Dismissed
Anant Sri Sukhramji Trust Ramdham, Birai Vs Shri Balaaji Grah Nirman Sahkari Samiti Ltd. and Others
Rajasthan High Court · (2011) 10 RAJ CK 0009
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 9Rajasthan Co-operative Societies Act, 1965 — Section 137, 75 , 75A
High Courts12 Oct 2011
Madhyabharat Phosphate Pvt. Ltd. (M/s.) Vs State of Rajasthan
Rajasthan High Court · (2012) 1 RLW 538
Constitution of India, 1950 — Article 245(1), 246, 248(2), 252(1), 254Mines Act, 1952 — Section 19, 57, 57(e), 57(k), 57(m)Mines and Minerals (Development and Regulation) Act, 1957 — Section 13, 13(1), 13(2)(i), 13(2)(qq), 13(2)(r)
High Courts11 Oct 2011Allowed
Assistant CTO, Anti Evasion Vs J.K. Industries Ltd.
Rajasthan High Court · (2011) 10 RAJ CK 0061
High Courts11 Oct 2011Dismissed
CTO, Circle-B, Bhilwara Vs M/s Amit Conductors
Rajasthan High Court · (2012) 1 RLW 491 : (2012) 48 VST 123
High Courts11 Oct 2011Allowed
Shree Cement Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 188 ECR 275
Constitution of India, 1950 — Article 14, 166, 226, 32Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16(1)Evidence Act, 1872 — Section 115
High Courts11 Oct 2011
Munna Khan Vs State and Others
Rajasthan High Court · (2012) 2 RLW 977
Constitution of India, 1950 — Article 21, 226, 32
High Courts11 Oct 2011Allowed
CTO, Anti Evasion, Jhunjhunu Vs Radha Kishan Mal Chand
Rajasthan High Court · (2013) 57 VST 249
High Courts11 Oct 2011Dismissed
Ram Singh Meena Vs Bank of India and Others
Rajasthan High Court · (2012) 132 FLR 380 : (2012) LLR 140 : (2012) 1 RLW 972
Constitution of India, 1950 — Article 21
High Courts11 Oct 2011Allowed
Canara Bank Vs Ram Ratan and Another
Rajasthan High Court · (2012) 132 FLR 372 : (2012) 3 LLJ 575 : (2012) LLR 143 : (2012) 2 RLW 1042
Canara Bank Service Code — Article 2, 3Industrial Disputes Act, 1947 — Section 11(A), 17(B)
High Courts11 Oct 2011Dismissed
Kalu Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 814
High Courts11 Oct 2011Dismissed
Jodhpur Development Authority Vs State Consumer Disputes Redressal Forum and Others
Rajasthan High Court · (2012) 1 RLW 73
Constitution of India, 1950 — Article 136Consumer Protection Act, 1986 — Section 12, 15, 2, 2(1), 21Jodhpur Development Authority Act, 2009 — Section 67
High Courts11 Oct 2011
Radhey Shyam Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 RLW 2664
High Courts10 Oct 2011Dismissed
Mool Chand Meena Vs Jagdish and Others
Rajasthan High Court · (2012) 2 RLW 1783
Constitution of India, 1950 — Article 14
High Courts10 Oct 2011Dismissed
Commissioner of Income Tax (Central), Jaipur Vs Amit Jindal
Rajasthan High Court · (2012) 208 TAXMAN 221
Income Tax Act, 1961 — Section 260A