Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Negotiable Instruments Act, 1881 (NI) — Section 118, 138Penal Code, 1860 (IPC) — Section 120B, 403, 406, 407, 409

Read judgment

High Courts19 Oct 2011Dismissed

Nawal Kishore Sharma Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 3 RLW 2588

Constitution of India, 1950 — Article 14, 16

Read judgment

High Courts18 Oct 2011

Kotak Mahindra Bank Ltd. Vs Ram Sharan Gurjar and Another

Rajasthan High Court · (2012) 1 RLW 960

Civil Procedure Code, 1908 (CPC) — Section 38

Read judgment

High Courts18 Oct 2011

Mahendra Singh Choudhary Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 132 FLR 696 : (2012) 3 RLW 2235

Hindu Succession Act, 1956 — Section 15(1)(a)

Read judgment

High Courts18 Oct 2011Allowed

Vijay Vyas Vs Abhishek Goyal and Others

Rajasthan High Court · (2012) 1 RLW 891 : (2012) 1 WLN 195

Constitution of India, 1950 — Article 226, 227Rent Control Act, 2001 — Section 19(10), 19(6), 20, 20(3), 20(4)

Read judgment

High Courts18 Oct 2011Dismissed

Narendra Singh Vs State of Rajasthan

Rajasthan High Court · (2012) 3 RLW 2539

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(8)Penal Code, 1860 (IPC) — Section 120B, 341, 406, 420, 448

Read judgment

High Courts17 Oct 2011

Smt. Manjula and Another Vs Somnath Nayyer

Rajasthan High Court · AIR 2012 Raj 21

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

Read judgment

High Courts17 Oct 2011Dismissed

Pawan Kumar and Another Vs Shiv Kumar and Others

Rajasthan High Court · (2011) 10 RAJ CK 0031

Constitution of India, 1950 — Article 227

Read judgment

High Courts17 Oct 2011Dismissed

National Insurance Company Ltd. Vs Sriram and Others

Rajasthan High Court · (2012) 2 RLW 1728 : (2012) 2 TAC 550

Read judgment

High Courts14 Oct 2011Allowed

Parshav Nath Jain Mandir Trust Vs Avtar Singh

Rajasthan High Court · (2011) 10 RAJ CK 0060

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Rent Control Act, 2001 — Section 14, 15, 18, 8(1)Specific Relief Act, 1963 — Section 6, 6(2)

Read judgment

High Courts14 Oct 2011

Mohd. Shafi Vs State and Others

Rajasthan High Court · (2013) 2 RLW 1110

Rajasthan State Hotels Corporation Employees Standing Orders, 1970 — Clause 108(Xii)

Read judgment

High Courts14 Oct 2011Dismissed

Manish Purohit Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 10 RAJ CK 0051

Read judgment

High Courts14 Oct 2011Allowed

Smt. Raj Kumari Jain Vs State of Rajasthan

Rajasthan High Court · (2012) 2 RLW 1183

Criminal Procedure Code, 1973 (CrPC) — Section 267(2), 83, 84, 85

Read judgment