COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,061 of 2,241

High Courts14 Oct 2011Dismissed

J.R. Tantia Charitable Trust Vs Deputy Commissioner of Income Tax and Others

Rajasthan High Court · (2011) 245 CTR 162 : (2013) 355 ITR 226 : (2011) 203 TAXMAN 348

Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 120, 127, 127(1), 132, 132B

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High Courts14 Oct 2011Dismissed

Jitendra Vs State of Rajasthan and Another

Rajasthan High Court · (2011) 10 RAJ CK 0026

Criminal Procedure Code, 1973 (CrPC) — Section 160

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High Courts14 Oct 2011

Durgadevi Dharmarth Trust and Another Vs State and Others

Rajasthan High Court · (2012) 2 RLW 998

Constitution of India, 1950 — Article 14, 226, 258(1), 73Land Acquisition Act, 1894 — Section 3(ee), 3(f), 4, 4(1), 4(5)Rajasthan Lands (Restrictions on Transfer) Act, 1976 — Section 4

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High Courts14 Oct 2011Dismissed

J.R. Tantia Charitable Trust Vs Deputy Commissioner of Income Tax, Central Circle Bikaner

Rajasthan High Court · (2011) 15 TAXMAN 311

Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 120, 127, 127(1), 132, 132A

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High Courts13 Oct 2011

Arbind Tripathi Vs Sarfuddin and Others

Rajasthan High Court · (2012) 2 TAC 165

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High Courts13 Oct 2011Dismissed

The Oriental Insurance Company Ltd. Vs Motiya and Others

Rajasthan High Court · (2011) 10 RAJ CK 0048

Motor Vehicles Act, 1988 — Section 166

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High Courts13 Oct 2011Allowed

Karnel Singh and Another Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 10 RAJ CK 0047

Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(2), 15(4)

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High Courts13 Oct 2011Dismissed

Nandi and Another Vs State of Rajasthan

Rajasthan High Court · (2012) 2 RLW 1312

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 222, 299, 313Evidence Act, 1872 — Section 33Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12

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High Courts13 Oct 2011Dismissed

Kaushliya Devi Vs ADJ-4, Kota and Others

Rajasthan High Court · (2011) 10 RAJ CK 0041

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 14, 16

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High Courts13 Oct 2011Dismissed

M/s. Swastik Gases Pvt. Ltd. Vs Indian Oil Corporation Ltd.

Rajasthan High Court · (2012) 3 RLW 2241

Arbitration and Conciliation Act, 1996 — Section 11, 2(c), 20, 31(3), 41Civil Procedure Code, 1908 (CPC) — Section 28

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High Courts13 Oct 2011Dismissed

Udaipur Petro Synthetics Vs The State of Rajasthan and Others

Rajasthan High Court · (2011) 10 RAJ CK 0021

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High Courts13 Oct 2011Allowed

Sharvan Kumar Vs State of Rajasthan

Rajasthan High Court · (2012) CriLJ 1480 : (2012) 3 RLW 2044

Criminal Procedure Code, 1973 (CrPC) — Section 167, 173(2), 19, 190, 193Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 25, 29, 35, 36, 36A(1)

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High Courts13 Oct 2011Dismissed

Raghunath Vs Board of Revenue and Others

Rajasthan High Court · (2012) 2 RLW 1847

Constitution of India, 1950 — Article 226Rajasthan Tenancy Act, 1955 — Section 183Transfer of Property Act, 1882 — Section 43, 59

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High Courts12 Oct 2011

Bhagwana Ram and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2012) 1 RLW 620

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 406, 418, 419, 420

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High Courts12 Oct 2011Dismissed

Bhiyaram Vs State of Rajasthan

Rajasthan High Court · (2013) 1 Crimes 92

Criminal Procedure Code, 1973 (CrPC) — Section 145

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High Courts12 Oct 2011Allowed

Sardar Khan Khokhar Vs Shri Devji Patel and Others

Rajasthan High Court · (2012) 1 RLW 423

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 35AConduct of Elections Rules, 1961 — Rule 4ARepresentation of the People Act, 1951 — Section 33(1), 33A, 34(4), 36(4), 8(2)

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High Courts12 Oct 2011Allowed