High Courts02 Nov 2011
M/s Delhi Hariana Road Lines Vs State and Others M/s Royal Enterprises Vs Commnr JDA and Another
Rajasthan High Court · (2011) 11 RAJ CK 0080
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,059 of 2,241
High Courts02 Nov 2011
The Commissioner, Municipal Council, Bhilwara Vs Gopal Lal and Another
Rajasthan High Court · (2011) 11 RAJ CK 0061
Industrial Disputes Act, 1947 — Section 25F
High Courts02 Nov 2011Dismissed
Gajendra Mehta Vs Kishore Kumar and Another
Rajasthan High Court · (2011) 11 RAJ CK 0060
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 106
High Courts02 Nov 2011Dismissed
Gopal Singh Vs Hindustan Zinc Ltd. and Others
Rajasthan High Court · (2011) 11 RAJ CK 0053
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts01 Nov 2011
Smt. Sushila Alias Shushi and Others Vs Prakash Jat and Others
Rajasthan High Court · (2013) 1 CDR 156
High Courts01 Nov 2011
Smt. Neelam Rani and Others Vs Ramesh Kumar and Others
Rajasthan High Court · (2013) 1 CDR 200
High Courts01 Nov 2011Allowed
Latoorlal Mali Vs Dinesh Kumar Bansal and Another
Rajasthan High Court · (2011) 11 RAJ CK 0074
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 9
High Courts01 Nov 2011Dismissed
M/s Miracle Foils (P) Ltd. Vs CTO, Special Circle Pali
Rajasthan High Court · (2011) 11 RAJ CK 0071
Central Sales Tax Act, 1956 — Section 8(5)
High Courts01 Nov 2011Dismissed
Dr. Raizada Prakash Narain Saksena Vs State of Rajasthan
Rajasthan High Court · (2011) 11 RAJ CK 0069
High Courts01 Nov 2011
M/s Dhaneshwar Stone Co. Vs State and Others
Rajasthan High Court · (2011) 11 RAJ CK 0047
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts01 Nov 2011Dismissed
Jaipur Development Authority Vs Kailash Soni
Rajasthan High Court · (2013) 1 RLW 488
Criminal Procedure Code, 1973 (CrPC) — Section 251, 252, 253, 254Jaipur Development Authority Act, 1982 — Section 31(1), 32(7)
High Courts01 Nov 2011Allowed
Kanhaiya and Others Vs The Civil Judge, Junior Division and Others
Rajasthan High Court · (2012) 2 RLW 1128 : (2013) 2 RLW 1128
Evidence Act, 1872 — Section 90
High Courts01 Nov 2011Dismissed
Reliance General Insurance Co. Ltd. Vs Balveer and another
Rajasthan High Court · (2011) 11 RAJ CK 0003
Penal Code, 1860 (IPC) — Section 304A
High Courts31 Oct 2011Dismissed
Ramphool Vs The Municipal Board and Others
Rajasthan High Court · (2011) 10 RAJ CK 0053
Constitution of India, 1950 — Article 227
High Courts31 Oct 2011
Piyush Chopra Vs Union of India and Others
Rajasthan High Court · AIR 2012 Raj 19
High Courts22 Oct 2011Dismissed
Girish Saini Vs State of Rajasthan
Rajasthan High Court · (2012) CriLJ 246 : (2012) 2 RLW 1753
Criminal Procedure Code, 1973 (CrPC) — Section 10, 11, 13, 15, 19Penal Code, 1860 (IPC) — Section 405, 409Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19(1)
High Courts22 Oct 2011Dismissed
Managing Committee, SPR Sahariya Sr. Secondary School Vs Ram Gopal Verma and Others
Rajasthan High Court · (2012) 3 RLW 2252
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 115, 38, 41, 47Payment of Gratuity Act, 1972 — Section 4(2)
High Courts22 Oct 2011Dismissed
Prabhati Devi and Others Vs Murlidhar and Others
Rajasthan High Court · (2011) 10 RAJ CK 0025
Constitution of India, 1950 — Article 227
High Courts21 Oct 2011Allowed
Hari Kishore Sharma Vs State and Others
Rajasthan High Court · (2012) 2 RLW 1292
Constitution of India, 1950 — Article 14, 16, 226
High Courts21 Oct 2011Dismissed
State of Rajasthan and Others Vs Raj Pal Singh Chauhan
Rajasthan High Court · (2012) 3 RLW 2073
Limitation Act, 1963 — Section 5