COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,057 of 2,241

High Courts16 Nov 2011Allowed

National Insurance Company Ltd. Vs Smt. Prabha Ojha and Others

Rajasthan High Court · (2011) 11 RAJ CK 0044

Civil Procedure Code, 1908 (CPC) — Section 100Motor Vehicles Act, 1939 — Section 110DMotor Vehicles Act, 1988 — Section 166, 170, 173

High Courts16 Nov 2011

Vinod Zutshi Vs State of Rajasthan

Rajasthan High Court · (2012) 2 RLW 1027

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 397, 482, 70(2)Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 471

High Courts16 Nov 2011Dismissed

Assistant Commercial Taxes Officer, Flying Squad Vs Arya Alloys Pvt. Ltd. and Another

Rajasthan High Court · (2013) 60 VST 147

Rajasthan Sales Tax Act, 1994 — Section 78(2)(b)

High Courts16 Nov 2011Dismissed

ICICI Lombard General Insurance Company Limited Vs Sitaram and Others

Rajasthan High Court · (2013) 1 CDR 101

High Courts15 Nov 2011Dismissed

Assistant Commissioner Vs N.H. Industries

Rajasthan High Court · (2013) 60 VST 76

Rajasthan Sales Tax Act, 1994 — Section 30(3)

High Courts14 Nov 2011

Surendra Kothari Vs Union of India

Rajasthan High Court · (2011) 11 RAJ CK 0088

Criminal Procedure Code, 1973 (CrPC) — Section 294, 391

High Courts14 Nov 2011Allowed

Dariyave Singh Karnawat Vs Chief CIT and Ors

Rajasthan High Court · (2012) 209 TAXMAN 145

Income Tax Act, 1961 — Section 115WJ, 119(2), 139(4), 199, 206C

High Courts14 Nov 2011

Surendra Kumar Sharma Vs State of Rajasthan

Rajasthan High Court · (2012) 2 RLW 1725

Criminal Procedure Code, 1973 (CrPC) — Section 219, 220, 223, 397, 401

High Courts14 Nov 2011Dismissed

Ircon International Ltd. Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 54 VST 285

Constitution of India, 1950 — Article 226Rajasthan Value Added Tax Act, 2003 — Section 8(3), 82

High Courts11 Nov 2011Dismissed

Devi Singh Vs State of Rajasthan

Rajasthan High Court · (2013) 1 RLW 491

Arms Act, 1959 — Section 25, 3Constitution of India, 1950 — Article 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 437(10), 439

High Courts11 Nov 2011Allowed

Moti Mala Vs The State of Rajasthan and Others

Rajasthan High Court · (2011) 11 RAJ CK 0084

High Courts11 Nov 2011Dismissed

Commissioner of Income Tax, Jaipur-III, Jaipur Vs M/S Relaxe Rubber Products Neem Ka Thana, Sikar

Rajasthan High Court · (2012) 204 TAXMAN 88

Income Tax Act, 1961 — Section 144, 145, 145(3), 260A

High Courts11 Nov 2011Allowed

Sanjeev Singh Vs The State of Rajasthan and Others

Rajasthan High Court · (2011) 11 RAJ CK 0046

High Courts11 Nov 2011Dismissed

Lokesh Sharma Vs State of Rajasthan

Rajasthan High Court · (2012) 3 RLW 2307

Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 482Explosive Substances Act, 1908 — Section 3Penal Code, 1860 (IPC) — Section 120B, 201, 295, 295A, 302

High Courts11 Nov 2011Allowed

Mukesh Kumar Vs State of Rajasthan

Rajasthan High Court · (2012) 3 Crimes 372

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307Scheduled Castes And Scheduled Tribes Orders (Amendment) Act, 2002 — Section 3(1)(x), 3(2)(5)

High Courts09 Nov 2011Dismissed

Harish Kumar Sharma Vs State of Rajasthan

Rajasthan High Court · (2012) 3 RLW 2237

Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Rajasthan Excise Act, 1950 — Section 18, 54

High Courts09 Nov 2011Allowed

Narpat Steels Pvt. Ltd. Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 54 VST 336

High Courts09 Nov 2011Dismissed

Commissioner of Central Excise, Jaipur-1 Vs Nirmal Bhandari

Rajasthan High Court · (2013) 289 ELT 418

Central Excises and Salt Act, 1944 — Section 11AC

High Courts09 Nov 2011Dismissed

Narendra Vs State of Rajasthan

Rajasthan High Court · (2012) CriLJ 723

Penal Code, 1860 (IPC) — Section 300, 302, 309

High Courts09 Nov 2011Allowed

Vinod Kumar and Others Vs State (Education) and Others

Rajasthan High Court · (2011) 11 RAJ CK 0052