High Courts22 Nov 2011Allowed
Rajendra Kumar Modi and Others Vs Babulal and Another
Rajasthan High Court · (2013) ACJ 1292
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,056 of 2,241
High Courts22 Nov 2011Allowed
Anil Mehra and Another Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 2224
Criminal Procedure Code, 1973 (CrPC) — Section 11, 145, 407, 408, 409Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Nov 2011Dismissed
Jagdish Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 2250
Criminal Procedure Code, 1973 (CrPC) — Section 482Rajasthan Forest Act, 1953 — Section 2, 26, 27, 29, 31
High Courts21 Nov 2011
Bhagwan Swaroop Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 11 RAJ CK 0042
Rajasthan Finance Act, 2006 — Section 37, 37(2), 38, 39, 40Rajasthan Land Tax Rules, 2006 — Rule 24, 5
High Courts21 Nov 2011
Hindustan Zinc Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 11 RAJ CK 0041
Rajasthan Finance Act, 2006 — Section 37, 38, 39, 40, 41Rajasthan Land Tax Rules, 2006 — Rule 24, 5
High Courts21 Nov 2011
Karni Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 56 VST 352
Constitution of India, 1950 — Article 226Rajasthan Value Added Tax Act, 2003 — Section 77
High Courts21 Nov 2011Dismissed
Union of India and Another Vs Late Mangi Lal Sanchawat
Rajasthan High Court · (2011) 11 RAJ CK 0026
Income Tax Act, 1961 — Section 245C, 245D, 245D(1), 245D(4), 245HA
High Courts18 Nov 2011
Smt. Shanti Devi and Others Vs Satish Chand and Another
Rajasthan High Court · (2013) 1 CDR 19
High Courts18 Nov 2011
L.Rs. Gafoor Khan and Others Vs Amiruddin and Another
Rajasthan High Court · AIR 2012 Raj 35
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 100, 115, 2(2), 96Rajasthan Court Fees and Suits Valuation Act, 1961 — Article 11, 28Specific Relief Act, 1963 — Section 6, 6(3)
High Courts18 Nov 2011Dismissed
Mohri Devi (Smt.) Vs Smt. Chuki Devi and Another
Rajasthan High Court · (2012) 2 RLW 1081 : (2013) 2 RLW 1081
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Rajasthan Panchayati Raj Act, 1994 — Section 43
High Courts17 Nov 2011Allowed
Gordhan Mal Singhvi Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 11 RAJ CK 0085
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 29
High Courts17 Nov 2011Allowed
Ramlal @ Habudia Vs State of Rajasthan
Rajasthan High Court · (2011) 11 RAJ CK 0076
Penal Code, 1860 (IPC) — Section 302, 304
High Courts17 Nov 2011Dismissed
Mukun Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2012) 2 RLW 1760
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 173(2), 173(8), 174Penal Code, 1860 (IPC) — Section 201, 302, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)
High Courts17 Nov 2011Allowed
Nakhtaram and Others Vs State of Rajasthan
Rajasthan High Court · (2011) 11 RAJ CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 173, 174Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts17 Nov 2011Dismissed
Bahadur Singh Vs Pooran Singh and ors
Rajasthan High Court · (2012) 2 RLW 1092
Civil Procedure Code, 1908 (CPC) — Section 100, 104Evidence Act, 1872 — Section 67, 68Rajasthan High Court Ordinance, 1949 — Section 18
High Courts17 Nov 2011
Alok Kumar Meena and Others Vs Rajasthan State Veterinary Council, Jaipur and Others
Rajasthan High Court · AIR 2012 Raj 53 : (2012) 2 RLW 1806
Veterinary Council Act, 1984 — Section 12, 15, 15(1), 15(2), 16
High Courts17 Nov 2011Allowed
Gopal Dave Vs Mukh and Others
Rajasthan High Court · (2012) 2 RLW 1897
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Constitution of India, 1950 — Article 227Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 29, 41, 41(d)
High Courts16 Nov 2011
The Municipal Board Vs Pyare Lal and Another
Rajasthan High Court · (2012) 134 FLR 58
Industrial Disputes Act, 1947 — Section 17B