High Courts07 Dec 2011Allowed
Khem Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 12 RAJ CK 0047
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25(F)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,054 of 2,241
High Courts07 Dec 2011Allowed
Kailash Sharma Vs Union of India and Others
Rajasthan High Court · (2011) 12 RAJ CK 0044
Industrial Disputes Act, 1947 — Section 10
High Courts07 Dec 2011Dismissed
M/s R.K. Industries Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 12 RAJ CK 0039
High Courts07 Dec 2011Dismissed
The New India Assurance Co. Ltd. Vs Bhajan Lal and Others
Rajasthan High Court · (2011) 12 RAJ CK 0038
High Courts07 Dec 2011Dismissed
Shankar Lal Vs Khyali Ram and Others
Rajasthan High Court · (2011) 12 RAJ CK 0037
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts07 Dec 2011Allowed
Sharmila Kumari (Miss.) Vs The Board of Secondary Education and Others
Rajasthan High Court · (2012) 2 RLW 1462 : (2012) 2 RLW 1678
High Courts05 Dec 2011Dismissed
Kanti and Another Vs Additional Civil Judge and Others
Rajasthan High Court · AIR 2012 Raj 71 : (2012) 2 RLW 1185
Civil Procedure Code, 1908 (CPC) — Section 151Registration Act, 1908 — Section 17, 49Stamp Act, 1899 — Section 36
High Courts05 Dec 2011Dismissed
Sushila Kanwar Chauhan Vs Union of India and Others
Rajasthan High Court · (2012) 246 CTR 1
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142(1), 142A, 143(2), 143(3), 147
High Courts05 Dec 2011Dismissed
Pushtikar Laghu Vyaparik Pratishthan Bachat Evam Sakh SahkariSamiti Ltd. Vs Union of India and Others
Rajasthan High Court · (2012) 249 CTR 73 : (2012) 2 RLW 1492 : (2012) 204 TAXMAN 373
Income Tax Act, 1961 — Section 139, 142, 143, 147, 148Multi-State Cooperative Societies Act, 2002 — Section 22
High Courts05 Dec 2011
Satish Chand Sharma Vs Ashok Kumar Bohra
Rajasthan High Court · (2012) 4 WLN 414
High Courts05 Dec 2011Dismissed
Richa Rathore Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 3 RLW 2777
Constitution of India, 1950 — Article 14, 16
High Courts02 Dec 2011Allowed
Kishore @ Ram Kishore Vs The State Of Rajasthan and Others
Rajasthan High Court · (2011) 12 RAJ CK 0058
Rajasthan Prisoners Open Air Camp Rules, 1972 — Rule 3
High Courts01 Dec 2011
Ramesh Chand Kumawat Vs Additional District Judge and Others
Rajasthan High Court · (2012) 2 RLW 1164
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 26 Rule 9, 107, 151Constitution of India, 1950 — Article 227
High Courts01 Dec 2011Dismissed
Union of India and Others Vs U.R. Meena
Rajasthan High Court · (2011) 12 RAJ CK 0057
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 12, 16
High Courts01 Dec 2011Dismissed
Manohar Das Vs Rajasthan State Cooperative Press Ltd.
Rajasthan High Court · (2013) 2 CDR 672 : (2012) 4 RLW 3127
Arbitration and Conciliation Act, 1996 — Section 11
High Courts01 Dec 2011Dismissed
Narendra Khandelwal Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 RLW 2649
Constitution of India, 1950 — Article 226, 226(3)Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Dec 2011Dismissed
Madan Kumari (Smt.) Vs Udaipur University
Rajasthan High Court · (2012) 2 RLW 1889
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts30 Nov 2011
Devendra Chauhan Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 RLW 1156
High Courts30 Nov 2011Dismissed
Mahesh Kumar Sharma and Others Vs Bheru Lal and Others
Rajasthan High Court · (2011) 11 RAJ CK 0022
Banks and Financial Institutions Act, 1993 — Section 18Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 96Constitution of India, 1950 — Article 226, 227
High Courts30 Nov 2011
Ramlal Vs State of Rajasthan
Rajasthan High Court · (2012) CriLJ 2313 : (2012) 2 RLW 1822 : (2012) 4 WLN 441
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 300, 302