High Courts14 Dec 2011Dismissed
Prem Ratan Vs Rent Tribunal and Another
Rajasthan High Court · (2012) 4 RLW 3044
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,052 of 2,241
High Courts14 Dec 2011Dismissed
Renuka Bhati (Smt) and Others Vs Brijraj Singh and Others
Rajasthan High Court · (2012) 3 RLW 1968
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 10, Order 13 Rule 10(2), Order 7 Rule 14, Order 7 Rule 14(4)Constitution of India, 1950 — Article 226, 227
High Courts14 Dec 2011Dismissed
Suresh Vs State of Rajasthan
Rajasthan High Court · (2012) CriLJ 2579 : (2013) 2 RLW 1039
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 164, 200, 202Indecent Representation of Women (Prohibition) Act, 1986 — Section 3, 8Penal Code, 1860 (IPC) — Section 375, 376
High Courts14 Dec 2011Dismissed
Ganganagar Kriya Vikraya Sahkari Samiti Ltd. Vs The Judge, Industrial Tribunal and Another
Rajasthan High Court · (2011) 12 RAJ CK 0064
Rajasthan Co-operative Societies Act, 1965 — Section 75
High Courts14 Dec 2011
Barmer Central Cooperative Bank Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 12 RAJ CK 0055
High Courts14 Dec 2011
Narottam Meena and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 RLW 1339
Rajasthan Subordinate Accounts Service Rules, 1963 — Rule 22
High Courts14 Dec 2011
Municipal Workers Union Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 12 RAJ CK 0025
Industrial Disputes Act, 1947 — Section 10
High Courts14 Dec 2011
Sikandar and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 1 RLW 863
Criminal Procedure (Amendment) Act, 2005 — Section 1, 16, 25, 28(1), 28(a)Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 324
High Courts14 Dec 2011Dismissed
Assistant Commercial Taxes Officer Vs Mustaq
Rajasthan High Court · (2013) 57 VST 478
Rajasthan Value Added Tax Act, 2003 — Section 84
High Courts14 Dec 2011Dismissed
Mahamantri, Laghu Udyog Mazdoor Union Vs Manager, D.J. Neelam Marble Industries and Another
Rajasthan High Court · (2011) 12 RAJ CK 0013
Constitution of India, 1950 — Article 227
High Courts14 Dec 2011
Pali Central Cooperative Bank Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 12 RAJ CK 0012
High Courts13 Dec 2011Dismissed
Assistant Commercial Taxes Officer Vs Insecticides (India) Limited
Rajasthan High Court · (2013) 60 VST 322
Rajasthan Value Added Tax Act, 2003 — Section 76(2)(b), 76(6), 82
High Courts13 Dec 2011Dismissed
Assistant Commercial Taxes Officer Vs Dozco (India) Pvt. Ltd.
Rajasthan High Court · (2013) 60 VST 292
Rajasthan Value Added Tax Act, 2003 — Section 76(2)(b), 76(6), 84
High Courts13 Dec 2011Allowed
Rastra Sahayak Vidhyalaya Samiti Vs Chief Commissioner of Income Tax and Others
Rajasthan High Court · (2012) 246 CTR 154
Income Tax Act, 1961 — Section 10(23C), 12A, 133A
High Courts13 Dec 2011Allowed
M/s RB Mutha and Co. Vs ACTO, Anti Evasion-II, Bikaner
Rajasthan High Court · (2011) 12 RAJ CK 0065
Rajasthan Sales Tax Act, 1994 — Section 78(5)
High Courts13 Dec 2011Allowed
M/s Shyam Trading Company Vs ACTO (BFS), Abu Road
Rajasthan High Court · (2011) 12 RAJ CK 0032
High Courts13 Dec 2011Dismissed
Nanu Ram Sharma and Another Vs Additional District Judge (Fast Track) No. 2, Jaipur District, Jaipur and Others
Rajasthan High Court · (2012) 4 RLW 3401
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(D), Order 7 Rule 9Hindu Succession Act, 1956 — Section 8
High Courts13 Dec 2011Dismissed
Ambeshwar Grih Nirman Sahakari Samiti Ltd. Vs Babu Lal and Others
Rajasthan High Court · (2012) 4 RLW 2984
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts12 Dec 2011Dismissed
ITC Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 RLW 2812
Constitution of India, 1950 — Article 14
High Courts12 Dec 2011Dismissed
Suo Moto Vs State of Raj. and Others
Rajasthan High Court · (2011) 12 RAJ CK 0061
Angul Laws Regulation, 1936 — Section 3Constitution of India, 1950 — Article 129, 19Contempt of Courts Act, 1971 — Section 16(1), 2