High Courts02 Jan 2012Dismissed
Kiran Devi (Smt.) and Another Vs Nirmala Joshi (Smt.) and Others
Rajasthan High Court · (2012) 2 RLW 1235 : (2012) 3 WLN 115
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,050 of 2,241
High Courts02 Jan 2012Allowed
Mohd. Bilal Vs Hari Prakash and Others
Rajasthan High Court · (2013) 2 ACC 328 : (2012) 3 WLN 15
Motor Vehicles Act, 1988 — Section 161
High Courts02 Jan 2012Allowed
State of Rajasthan and Others Vs M/s. Regalia Buidwell Pvt. Ltd.
Rajasthan High Court · (2012) 1 WLN 534
Rajasthan Minor Mineral Concession Rules, 1986 — Rule 32, 33B, 33C, 33D, 36
High Courts02 Jan 2012Dismissed
Goverdhan Singh Bhati Vs Union of India and Others
Rajasthan High Court · (2012) 1 WLN 511
Constitution of India, 1950 — Article 227
High Courts02 Jan 2012
Shri Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 WLN 132
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 8
High Courts02 Jan 2012Dismissed
Suresh Vs Suresh Chandra and Others
Rajasthan High Court · (2012) 3 WLN 178
Penal Code, 1860 (IPC) — Section 133, 279, 337
High Courts02 Jan 2012Dismissed
State of Rajasthan Vs Shankarlal Tikkiwal and Another
Rajasthan High Court · (2012) 1 Crimes 597 : (2012) 2 RLW 1649
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 3, 7
High Courts02 Jan 2012Allowed
Narendra Singh Vs Shri Nishant Sharma and Another
Rajasthan High Court · (2012) 3 WLN 125
Motor Vehicles Act, 1988 — Section 6
High Courts02 Jan 2012
Banwari Lal and Others Vs Nasir Hussain and Others
Rajasthan High Court · (2012) 3 WLN 113
High Courts02 Jan 2012Dismissed
Saleem @ Mulla @ Ali Mohammad Vs State of Rajasthan
Rajasthan High Court · (2013) 1 RLW 234
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401, 433Penal Code, 1860 (IPC) — Section 379, 411
High Courts02 Jan 2012Dismissed
Shoe Ram Singh Vs District Judge, Alwar and Others
Rajasthan High Court · (2012) 3 WLN 145
Limitation Act, 1963 — Section 5Rajasthan Escheats Regulation Act, 1956 — Section 6(9)(2)
High Courts02 Jan 2012Dismissed
Ram Babu Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 WLN 70
Industrial Disputes Act, 1947 — Section 17, 17A
High Courts02 Jan 2012
Mohan Lal Khakhal Vs The Secretary, Ministry of External Affairs, New Delhi and Another
Rajasthan High Court · (2012) 3 WLN 119
Penal Code, 1860 (IPC) — Section 302
High Courts23 Dec 2011Dismissed
Bal Kishan Sharma and Others Vs Radhey Shyam Godhawat
Rajasthan High Court · (2012) 4 RLW 3100
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 43 Rule 1, Order 9 Rule 13, 105, 95(2)Limitation Act, 1963 — Section 5
High Courts23 Dec 2011
Oriental Insurance Co. Ltd. Vs Deviram and Others
Rajasthan High Court · (2012) 134 FLR 339 : (2013) 1 RLW 374
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 151Limitation Act, 1963 — Section 5Succession Act, 1925 — Section 306
High Courts23 Dec 2011
Shobha Saria Engineering College Vs Commercial Taxes Officer
Rajasthan High Court · (2013) 58 VST 530
Rajasthan Value Added Tax Act, 2003 — Section 2(11), 2(6), 83, 83(10), 84
High Courts23 Dec 2011Dismissed
Aandhi Marbles Pvt. Ltd. (M/s.) Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 RLW 1345
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Mines and Minerals (Development and Regulation) Act, 1957 — Section 25
High Courts22 Dec 2011Allowed
Om Prakash and Others Vs State of Rajasthan
Rajasthan High Court · (2013) 3 RLW 2781
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts21 Dec 2011
Mohammed Mohsin Khan @ Bhoorla Vs State of Rajasthan
Rajasthan High Court · (2012) 4 RLW 2910
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 374, 389, 436APenal Code, 1860 (IPC) — Section 302
High Courts20 Dec 2011
Brij Mohan and Others Vs State of Rajasthan
Rajasthan High Court · (2012) 4 RLW 2940
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(8), 190, 193, 209Penal Code, 1860 (IPC) — Section 304B, 34