High Courts09 Jan 2012Dismissed
Rekha Kavi Vs Surendra Bohra and Others
Rajasthan High Court · (2012) 01 RAJ CK 0060
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,048 of 2,241
High Courts09 Jan 2012Dismissed
Sheoji Vs Badri and Others
Rajasthan High Court · (2012) 01 RAJ CK 0059
Limitation Act, 1963 — Section 5Rajasthan Tenancy Act, 1955 — Section 188, 53, 88
High Courts09 Jan 2012Dismissed
Mahendra Kaur Arora (Smt.) Vs Rent Appellate Tribunal, Jaipur and Another
Rajasthan High Court · (2013) 2 RLW 1525 : (2012) 1 WLN 522
Constitution of India, 1950 — Article 12, 226, 227Rajasthan Rent Control Act, 2001 — Section 18, 19, 23, 51, 52Transfer of Property Act, 1882 — Section 108
High Courts09 Jan 2012Dismissed
Ajay Kumar Parmar Vs State of Rajasthan
Rajasthan High Court · (2013) 1 Crimes 322 : (2012) 3 RLW 2090
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 164, 173, 207Penal Code, 1860 (IPC) — Section 342, 376
High Courts09 Jan 2012Allowed
Kana Ram @ Jagdish Prasad Vs State of Rajasthan
Rajasthan High Court · (2012) 1 WLN 179
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 302
High Courts09 Jan 2012Dismissed
Water Meter Reader Association Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 01 RAJ CK 0001
Industrial Disputes Act, 1947 — Section 11, 11(9)
High Courts06 Jan 2012
Superintending Engineer, PHED, Sikar and Others Vs Prahlad Ray and Others
Rajasthan High Court · (2012) 3 LLJ 558
Minimum Wages Act, 1948 — Section 13, 14, 2(e), 2(g), 2(i)
High Courts06 Jan 2012
State of Rajasthan and Others Vs Smt. Mangi Devi and Another
Rajasthan High Court · (2012) 01 RAJ CK 0077
Constitution of India, 1950 — Article 14
High Courts06 Jan 2012Dismissed
Ram Singh Mirdha Vs LRs of Late Mohan Lal
Rajasthan High Court · (2012) 2 WLN 420
Succession Act, 1925 — Section 278
High Courts06 Jan 2012Dismissed
Shanker Lal Godara Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 01 RAJ CK 0064
High Courts06 Jan 2012Dismissed
Kanaram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 WLN 497
Constitution of India, 1950 — Article 226, 227
High Courts06 Jan 2012
Hansraj Vs Nandaram
Rajasthan High Court · (2012) 01 RAJ CK 0039
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Jan 2012Dismissed
ICICI Lombard GIC Ltd Vs Smt Moti and Others
Rajasthan High Court · (2012) 2 WLN 403
Motor Vehicles Act, 1988 — Section 163A
High Courts06 Jan 2012
Hansraj Vs Pancharam
Rajasthan High Court · (2012) 01 RAJ CK 0028
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Jan 2012Dismissed
Commissioner of Income Tax, Udaipur Vs Smt. Kaushalya Devi Jhanwar
Rajasthan High Court · (2012) 01 RAJ CK 0022
Income Tax Act, 1961 — Section 260A
High Courts06 Jan 2012
Chhotu Khan Vs State of Rajasthan
Rajasthan High Court · (2013) 1 RLW 322
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 120B, 227, 228, 420, 463
High Courts06 Jan 2012Dismissed
The Tehsildar, Village - Sayala Vs Union of India and Others
Rajasthan High Court · (2012) 01 RAJ CK 0019
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 246A, 246A(q), 271FA
High Courts06 Jan 2012Dismissed
Prem Prakash @ Dhara Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) 3 RLW 2801 : (2012) 3 WLN 147
Criminal Procedure Code, 1973 (CrPC) — Section 433Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts06 Jan 2012Dismissed
Rajendra Yadav Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 2805
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 301, 482Penal Code, 1860 (IPC) — Section 120, 120B, 167, 197, 198
High Courts05 Jan 2012Dismissed
Bal Kishan Sharma and Others Vs Radhey Shyam Godhawat
Rajasthan High Court · (2012) 3 RLW 2764
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 43 Rule 1, Order 43 Rule 1(d), Order 9 Rule 13, 96(2)Limitation Act, 1963 — Section 5