High Courts19 Jan 2012Allowed

Nanu Ram Vs The State of Rajasthan

Rajasthan High Court · (2013) 1 WLN 423

Criminal Procedure Code, 1973 (CrPC) — Section 164Juvenile Justice Act, 1986 — Section 12Penal Code, 1860 (IPC) — Section 34, 363, 366, 376