High Courts17 Jan 2012
Chand Ratan Vs Roop Chand
Rajasthan High Court · (2013) 1 WLN 545
Criminal Procedure Code, 1973 (CrPC) — Section 219Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,047 of 2,241
High Courts16 Jan 2012Dismissed
Shobha Ram Vs The State of Raj. and Ant.
Rajasthan High Court · (2012) 4 RLW 3149
Criminal Procedure Code, 1973 (CrPC) — Section 313, 347Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18, 21, 25, 27
High Courts16 Jan 2012Dismissed
Swami Keshvanand Rajasthan Agriculture University, Bikaner and another Vs Murlidhar Verma and Others
Rajasthan High Court · (2012) 01 RAJ CK 0023
High Courts13 Jan 2012Dismissed
Arjun Lal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2012 Raj 118 : (2012) 3 RLW 2408
Constitution of India, 1950 — Article 226, 243(2)(a)(iii), 243C(3)(b), 243RRepresentation of the People Act, 1951 — Section 5, 5(c)
High Courts13 Jan 2012
Shyam Lal Jain Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 2 WLN 418
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts13 Jan 2012Allowed
Khinya Ram Vs Uma Ram and Others
Rajasthan High Court · (2012) 1 WLN 518
Hindu Succession Act, 1956 — Section 11, 12, 13, 8Rajasthan Tenancy (Board of Revenue) Rules, 1955 — Rule 18, 19, 20, 21
High Courts13 Jan 2012Allowed
Ashok Kumar Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 3 RLW 2400
Constitution of India, 1950 — Article 21
High Courts13 Jan 2012Dismissed
Raju @ Rajendra Vs State of Rajasthan
Rajasthan High Court · (2012) 4 RLW 3030
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(A), 20(b)(ii)(B), 20(b)(ii)(C), 35
High Courts12 Jan 2012Dismissed
Hari Shankar Sharma Vs Puran Singh and Others
Rajasthan High Court · (2012) 3 RLW 2718
Hindu Succession Act, 1956 — Section 6
High Courts12 Jan 2012Allowed
Smt. Ganga Devi and Others Vs Nanalal and Others Nana Lal Teli and Others Vs Presiding Officer, Rent Tribunal, Udaipur and Others
Rajasthan High Court · (2012) 01 RAJ CK 0037
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts11 Jan 2012
Harvinder Kumar Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 2 RLW 1715
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 156(3)Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 467
High Courts11 Jan 2012Dismissed
Prakash Verma Vs State of Raj. and Others
Rajasthan High Court · (2013) 3 CDR 1531
Penal Code, 1860 (IPC) — Section 302, 392, 397
High Courts11 Jan 2012Dismissed
State of Rajasthan Vs Parma Ram
Rajasthan High Court · (2012) 2 Crimes 414 : (2012) 2 RLW 1674
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 174Penal Code, 1860 (IPC) — Section 304B, 489A, 498A
High Courts10 Jan 2012
Dhamman Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 RLW 42
High Courts10 Jan 2012Dismissed
Mohan Lal Vs State
Rajasthan High Court · (2013) 1 RLW 203
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5, 5(1), 5(1)(d), 5(2)
High Courts10 Jan 2012Dismissed
Seema Sharma Vs Anand Sharma
Rajasthan High Court · (2012) 1 DMC 455
Hindu Marriage Act, 1955 — Section 24
High Courts10 Jan 2012
Union of India and Others Vs Pancha Ram Bishnoi
Rajasthan High Court · (2012) 3 RLW 2087
Constitution of India, 1950 — Article 227
High Courts10 Jan 2012Dismissed
Dr. Manoj Kumar Tiwari Vs Dr. Babita Sharma
Rajasthan High Court · (2012) 2 WLN 146
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Constitution of India, 1950 — Article 226, 227
High Courts10 Jan 2012Dismissed
Babu Lal Vs Ajmer Singh and Others
Rajasthan High Court · (2012) 3 RLW 2369 : (2012) 2 TAC 765 : (2012) 1 WLN 192
Rajasthan Motor Vehicles Rules, 1990 — Rule 10.2
High Courts10 Jan 2012Dismissed
Jitendra Yadav Vs Manish Kumar Sharma and Others
Rajasthan High Court · (2013) ACJ 1236 : (2012) 2 TAC 755
Rajasthan Motor Vehicles Rules, 1990 — Rule 10(2)