High Courts02 Feb 2012Allowed
Sita Ram Vs State of Rajasthan
Rajasthan High Court · (2013) 1 RCR(Criminal) 389
Penal Code, 1860 (IPC) — Section 279, 304Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)
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Rajasthan High Court judgments
44,813 judgments · page 1,045 of 2,241
High Courts02 Feb 2012
Kapil Gehlot Vs State
Rajasthan High Court · (2012) 02 RAJ CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts02 Feb 2012Dismissed
Vipan Taksali Vs Smt. Gulwanti Devi
Rajasthan High Court · (2012) 1 WLN 543
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts02 Feb 2012Dismissed
State of Rajasthan Vs Unkar Singh and Others
Rajasthan High Court · (2012) 2 WLN 389
Criminal Procedure Code, 1973 (CrPC) — Section 173(8)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25, 29, 42, 42(1)
High Courts02 Feb 2012
Smt. Rukma Devi Vs State of Raj
Rajasthan High Court · (2012) 02 RAJ CK 0043
Penal Code, 1860 (IPC) — Section 302
High Courts02 Feb 2012Dismissed
Gajendra Singh Vs Commissioner of Income - Tax
Rajasthan High Court · (2012) 345 ITR 541
Income Tax Act, 1961 — Section 142(1), 143(2), 144A
High Courts02 Feb 2012Dismissed
State of Rajasthan Vs Mohanlal
Rajasthan High Court · (2012) 02 RAJ CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts01 Feb 2012Allowed
Chanduram @ Ram Chandra Vs State
Rajasthan High Court · (2012) 2 Crimes 294
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts01 Feb 2012
Panney Singh Vs Sharad Kumar and Others New India Assurance Co. Ltd. Vs Panney Singh and Others
Rajasthan High Court · (2013) 2 ACC 208 : (2013) ACJ 430 : (2012) 2 RLW 1731 : (2012) 3 TAC 371
Motor Vehicles Act, 1939 — Section 95Motor Vehicles Act, 1988 — Section 158(6), 166, 166(4), 173
High Courts01 Feb 2012Dismissed
Bajrang Lal Sharma Vs Ramdev Acharya and Others
Rajasthan High Court · (2012) 02 RAJ CK 0062
High Courts01 Feb 2012Dismissed
Pramod Kumar Vs Arjun Kumar
Rajasthan High Court · (2012) 02 RAJ CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts01 Feb 2012Allowed
Kuiyaram Vs State of Rajasthan
Rajasthan High Court · (2012) 2 WLN 401
Penal Code, 1860 (IPC) — Section 304, 498A
High Courts01 Feb 2012Dismissed
Hilltop Marbles (M/s.) Vs Nisar Ahmed and Others
Rajasthan High Court · (2012) 3 RLW 2351
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226, 226(3), 227Succession Act, 1925 — Section 372, 373
High Courts01 Feb 2012Allowed
Ramesh Chand Vs Ram Charan Singh and Others
Rajasthan High Court · (2013) 1 RLW 164
Rajasthan Panchayati Raj Act, 1994 — Section 61, 71, 91(4), 97, 97A
High Courts01 Feb 2012Dismissed
United India Insurance Co. Ltd. Vs Sohani and Others
Rajasthan High Court · (2013) ACJ 1140
High Courts31 Jan 2012
Sita Ram Vs State of Rajasthan
Rajasthan High Court · (2012) 1 Crimes 735 : (2012) 4 RLW 3177
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts31 Jan 2012
Mitha Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 01 RAJ CK 0056
Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 10
High Courts31 Jan 2012
Ram Krishan Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 01 RAJ CK 0054
Penal Code, 1860 (IPC) — Section 363, 366
High Courts27 Jan 2012Dismissed
M/s. Quality Marbles Pvt. Ltd. Vs Ajmer Vidhyut Vitaran Nigam Ltd., Ajmer and Others
Rajasthan High Court · (2012) ELR 397
Appellate Authority Rules, 2004 — Rule 3Electricity Act, 2003 — Section 127, 176(2), 43, 44, 45
High Courts25 Jan 2012Allowed
Sorab Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 3 RLW 2029
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 438, 439(2)Penal Code, 1860 (IPC) — Section 143, 307, 323, 341