High Courts20 Dec 2011
R.K. Khanna and Others Vs Union of India and Others
Rajasthan High Court · (2011) 12 RAJ CK 0056
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,051 of 2,241
High Courts20 Dec 2011Dismissed
Yasir Chisti and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 12 RAJ CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34
High Courts20 Dec 2011Dismissed
Ram Lal Vs State of Rajathan and Another
Rajasthan High Court · (2012) 3 RLW 2098
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 151Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 482
High Courts20 Dec 2011Allowed
Manoj Sharma Vs Jodhpur Vidhyut Vitran Nigam Ltd. and Others
Rajasthan High Court · (2013) 1 RLW 589
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 135, 136, 137, 138, 139
High Courts20 Dec 2011Dismissed
R.M. Sharma (Dr.) Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 RLW 1684
Constitution of India, 1950 — Article 73University Grants Commission Act, 1956 — Section 12, 12(ccc), 12(d), 12(e), 12(j)
High Courts19 Dec 2011Dismissed
Ishwar Singh and Another Vs State and Others
Rajasthan High Court · (2012) 3 RLW 2472
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 17, 17(1), 17(1)(4), 17(4), 3
High Courts19 Dec 2011Dismissed
Hindustan Zinc Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 60 VST 116
Central Sales Tax Act, 1956 — Section 3(2), 5, 8(3), 9Rajasthan Value Added Tax (3rd Amendment) Rules, 2007 — Rule 19ARajasthan Value Added Tax (7th Amendment) Rules, 2005 — Rule 19(7)
High Courts19 Dec 2011Dismissed
Rajeev Kumar Paliwal Vs Navodaya Vidyalaya Samiti and Others
Rajasthan High Court · (2012) 4 RLW 3183
Constitution of India, 1950 — Article 227
High Courts19 Dec 2011Dismissed
Shaid Ali and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 12 RAJ CK 0043
Constitution of India, 1950 — Article 226Rajasthan Value Added Tax Act, 2003 — Section 76(6), 82
High Courts19 Dec 2011Allowed
Madhav Marbles and Granites Vs Income Tax Appellate Tribunal, Jodhpur Bench, Jodhpur and Assistant. Commissioner of Income Tax, Circle-2, Udaipur
Rajasthan High Court · (2012) 246 CTR 243
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 10B, 132, 143, 143(1), 148
High Courts19 Dec 2011Dismissed
National Institute of Ayurveda Vs Central Administrative Tribunal, Jaipur and Others
Rajasthan High Court · (2012) 4 RLW 3273
Constitution of India, 1950 — Article 226, 227
High Courts19 Dec 2011Dismissed
Rose ZINC Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 48 VST 260
High Courts16 Dec 2011Dismissed
Assistant Commercial Tax Officer Vs Narendra Kumar and Company
Rajasthan High Court · (2013) 60 VST 296
Constitution of India, 1950 — Article 141
High Courts16 Dec 2011Dismissed
CIT Vs Balaji Charitable Trust
Rajasthan High Court · (2011) 12 RAJ CK 0077
Income Tax Act, 1961 — Section 2(15), 80G
High Courts16 Dec 2011Dismissed
Vinay Kumar Jain Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 4 RLW 3136
High Courts16 Dec 2011Dismissed
Rajasthan State Industrial Development and Investment Corporation Ltd. Vs Gopi (since deceased) through L.Rs. and Others
Rajasthan High Court · (2012) 4 RLW 3288
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 17 Rule 1, 100Constitution of India, 1950 — Article 227
High Courts16 Dec 2011Allowed
Bhopalwala Arya Higher Secondary School Management Committee Vs Rajasthan Non-Government Educational Institutional Tribunal and Others
Rajasthan High Court · (2013) 2 CDR 680
Constitution of India, 1950 — Article 137, 226Limitation Act, 1963 — Section 4, 5
High Courts16 Dec 2011Allowed
Kiran Rathore and Another Vs Joint Project Coordinator and Another
Rajasthan High Court · (2011) 12 RAJ CK 0007
High Courts15 Dec 2011Allowed
M/s Maheshwari Agro Industries Vs Union of India and Others
Rajasthan High Court · (2012) 246 CTR 113 : (2012) 346 ITR 375 : (2012) 2 RLW 1912 : (2012) 206 TAXMAN 375
Constitution of India, 1950 — Article 226Finance Act, 2000 — Section 246, 246AIncome Tax Act, 1961 — Section 133A, 143(1), 143(2), 145(3), 154
High Courts15 Dec 2011
Smt. Manju Vs Dharampal Khinchar
Rajasthan High Court · AIR 2012 Raj 117 : (2012) 2 RLW 1867
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 226, 227Hindu Marriage Act, 1955 — Section 13, 23A