High Courts12 Dec 2011Dismissed
Ram Charan Sharma Vs The ICICI Bank Limited and Others
Rajasthan High Court · (2011) 12 RAJ CK 0030
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,053 of 2,241
High Courts12 Dec 2011
Babulal Vs Additional District and Sessions Judge, Laxmangarh and Others
Rajasthan High Court · AIR 2012 Raj 42 : (2012) 4 RLW 3138
Registration Act, 1908 — Section 49
High Courts12 Dec 2011Allowed
Raj Kumar Hardayal Singh Vs Murti Mandir Shri Balaji through LRs
Rajasthan High Court · (2011) 12 RAJ CK 0014
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14(3), Order 8 Rule 1A(3)
High Courts09 Dec 2011Dismissed
Bholaram Vs Narsa Ram and Others
Rajasthan High Court · (2011) 12 RAJ CK 0063
Constitution of India, 1950 — Article 227
High Courts09 Dec 2011Allowed
Tikam and Others Vs Jagdish and Others
Rajasthan High Court · (2011) 12 RAJ CK 0062
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 8 Rule 1, Order 8 Rule 9
High Courts09 Dec 2011Allowed
Sumitra Sharma Vs Rajendra @ Hemraj
Rajasthan High Court · (2012) 1 DMC 814
Hindu Marriage Act, 1955 — Section 9
High Courts08 Dec 2011
Imortal Infrastructure Pvt. Ltd. Vs Lookwell Life Space Pvt. Ltd. and Others
Rajasthan High Court · (2012) 1 RLW 919
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(b)Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 38, 38(1), 38(1)(a)
High Courts08 Dec 2011
Jaipur Zila Dugdha Utpadak Sahakari Sangh Ltd. Vs Presiding Officer, Labour Court and Another
Rajasthan High Court · (2012) 134 FLR 332 : (2012) 4 RLW 3672 : (2013) 1 SCT 181
Constitution of India, 1950 — Article 12, 142Industrial Disputes Act, 1947 — Section 11A, 17B, 2(oo)(bb), 25, 25F
High Courts08 Dec 2011
State of Raj. and Others Vs Judge, Labour Court, Jodhpur and Another Karan Singh Vs State of Raj. and Others
Rajasthan High Court · (2011) 12 RAJ CK 0046
Industrial Disputes Act, 1947 — Section 25(F), 33(C)(2)
High Courts08 Dec 2011Dismissed
Kishan Lal and Others Vs ADJ No. 2, Kota and Others
Rajasthan High Court · (2011) 12 RAJ CK 0040
Constitution of India, 1950 — Article 227
High Courts08 Dec 2011Allowed
Kan Singh Vs Distt. Ayurved Officer and Others
Rajasthan High Court · (2012) 132 FLR 571
Industrial Disputes Act, 1947 — Section 2, 25, 25B, 25F
High Courts08 Dec 2011
M/s Raj Tea Traders Vs CTO (A/E), Bikaner and Another
Rajasthan High Court · (2011) 12 RAJ CK 0034
High Courts08 Dec 2011Allowed
President, Bhilwara-Shahpura Devli Bus Association Vs Durga Singh Shekhawat and Others
Rajasthan High Court · (2011) 12 RAJ CK 0033
High Courts08 Dec 2011
State of Rajasthan and Another Vs Rati Ram and Others
Rajasthan High Court · (2012) 134 FLR 345 : (2013) 1 RLW 304
Constitution of India, 1950 — Article 12, 142Industrial Disputes Act, 1947 — Section 11A, 25F, 25G, 25H
High Courts08 Dec 2011Dismissed
Fal Sabji Kreta Vekreta Vyapar Sangh Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 4 RLW 3158
Constitution of India, 1950 — Article 226
High Courts07 Dec 2011Dismissed
Assistant Commercial Taxes Officer Vs K.S. Oils Ltd.
Rajasthan High Court · (2013) 60 VST 522
Rajasthan Value Added Tax Act, 2003 — Section 76(2)(b), 76(6)
High Courts07 Dec 2011
State of Rajasthan Vs Dr. Padam Chand Jain
Rajasthan High Court · (2012) 1 RLW 923
Prevention of Corruption Act, 1988 — Section 13, 13(1)(d), 13(1)(d)(ii), 13(2), 20
High Courts07 Dec 2011
Rajasthan Public Service Commission Vs Ms. Pooja Meena and Another
Rajasthan High Court · AIR 2012 Raj 52 : (2012) 2 RLW 1681
Right to Information Act, 2005 — Section 10, 11, 4(1)(b), 8, 8(1)(j)
High Courts07 Dec 2011Dismissed
Jamat Singh Vs The Commissioner, Workmen's Compensation Act and Others
Rajasthan High Court · (2012) 132 FLR 568 : (2012) LLR 309
Workmens Compensation Act, 1923 — Section 28, 8
High Courts07 Dec 2011
Jaswant Raj Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 12 RAJ CK 0059
Rajasthan Public Demands Recovery Act, 1952 — Section 23A