High Courts29 Nov 2011
Pooja Dhariwal Vs DRT Jaipur and Others
Rajasthan High Court · (2011) 11 RAJ CK 0078
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,055 of 2,241
High Courts29 Nov 2011Allowed
Smt. Savitri and Others Vs The Motor Accident Claims Tribunalcum-District and Sessions Judge, Jhunjhunu and Others
Rajasthan High Court · (2013) ACJ 1361
Civil Procedure Code, 1908 (CPC) — Section 11, 117Motor Vehicles Act, 1988 — Section 165, 165(1), 166, 168Rajasthan Motor Vehicles Rules, 1990 — Rule 10.2, 10.28
High Courts29 Nov 2011Dismissed
Ram Charan Gupta Vs The State
Rajasthan High Court · (2012) 2 RCR(Criminal) 507 : (2012) 2 RLW 1086
Criminal Procedure Code, 1973 (CrPC) — Section 197, 397, 401Penal Code, 1860 (IPC) — Section 323, 341Prevention of Corruption Act, 1947 — Section 5(1), 5(2), 6(1)
High Courts29 Nov 2011Allowed
Partunath and Smt. Sohani Devi Vs Nanuram and Others
Rajasthan High Court · (2011) 11 RAJ CK 0039
High Courts29 Nov 2011Allowed
Dinesh Kumar Bangad Vs State
Rajasthan High Court · (2012) 2 RLW 1830
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 397, 401Penal Code, 1860 (IPC) — Section 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts29 Nov 2011Allowed
Ashok Sachdeva Vs State and Another
Rajasthan High Court · (2012) 2 RLW 1617
Criminal Procedure Code, 1973 (CrPC) — Section 439, 439(2)Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 341
High Courts28 Nov 2011
Commercial Taxes Officer Vs Ganesh Lal Goyal and Sons
Rajasthan High Court · (2013) 60 VST 295
High Courts28 Nov 2011Dismissed
Tola Ram Vs Addl. District Judge and Another
Rajasthan High Court · (2013) 1 RCR(Rent) 105 : (2012) 2 RLW 1160
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Nov 2011Dismissed
Jasoda Bai and Others Vs Haribhallabha and Others
Rajasthan High Court · (2011) 11 RAJ CK 0079
High Courts28 Nov 2011
Assistant Commissioner, Anti-Evasion Vs Agarwal Aluminium and Company
Rajasthan High Court · (2013) 60 VST 141
Rajasthan Value Added Tax Act, 2003 — Section 61
High Courts25 Nov 2011Dismissed
Bhartiya Pali Jila Jaldai Majdur Sangh Vs The Judge, Labour Court, Jodhpur and Others
Rajasthan High Court · (2011) 11 RAJ CK 0038
Industrial Disputes Act, 1947 — Section 10
High Courts25 Nov 2011Dismissed
Vinod Kumar Vs State of Rajasthan and Others State of Rajasthan and Others Vs Vinod Kumar and Another
Rajasthan High Court · (2011) 11 RAJ CK 0037
Industrial Disputes Act, 1947 — Section 25(F)
High Courts25 Nov 2011
Commercial Taxes Officer Vs Pratap Oil Industries
Rajasthan High Court · (2013) 60 VST 317
Rajasthan Sales Tax Act, 1994 — Section 86
High Courts24 Nov 2011Allowed
Geetanjali University Trust Vs Chief Commission of Income Tax, Udaipur and Another
Rajasthan High Court · (2013) 352 ITR 427 : (2011) 203 TAXMAN 626
Income Tax Act, 1961 — Section 10, 10(23C)Income Tax Rules, 1962 — Rule 2CA
High Courts24 Nov 2011Allowed
Motiram @ Motilal Vs State of Rajasthan
Rajasthan High Court · (2012) 1 RLW 965
Criminal Procedure Code, 1973 (CrPC) — Section 357, 357(1), 357(3), 545Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 307, 324, 326
High Courts24 Nov 2011Allowed
Bhagwana Ram Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 2335
Criminal Procedure Code, 1973 (CrPC) — Section 311, 353, 353(1), 397, 401Penal Code, 1860 (IPC) — Section 302
High Courts24 Nov 2011Dismissed
RSWM Limited Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 54 VST 161
Rajasthan Value Added Tax Act, 2003 — Section 17, 18, 2, 2(17), 2(24)
High Courts23 Nov 2011Allowed
Abid Beig Vs State of Rajasthan
Rajasthan High Court · (2013) 2 RLW 986
Criminal Procedure Code, 1973 (CrPC) — Section 100, 293, 293(2), 313Evidence Act, 1872 — Section 61, 62, 64Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 2(xvi), 21, 41, 42
High Courts23 Nov 2011Allowed
Madan Lal and Ors Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 RLW 1130
Arms Act, 1959 — Section 25, 27, 3, 5Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 273, 406, 407