High Courts09 Nov 2011
M/s Oriental Structural Engineers (P) Ltd. Vs State and Others
Rajasthan High Court · (2011) 11 RAJ CK 0050
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,058 of 2,241
High Courts09 Nov 2011Dismissed
Kanhaiya Lal Meena Vs SBBJ and Ors
Rajasthan High Court · (2011) 11 RAJ CK 0049
Rajasthan Agriculture Credit Operations (Removal of Difficulties) Act, 1974 — Section 13
High Courts09 Nov 2011Dismissed
Ram Babu Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2013) 1 RLW 586
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts09 Nov 2011Dismissed
Avinash Tantia and Others Vs State of Raj. and Others
Rajasthan High Court · (2012) 2 RLW 1651
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 438, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts08 Nov 2011Dismissed
Lake Palace Hotels and Motels Ltd Vs Commissioner of Wealth-Tax
Rajasthan High Court · (2012) 340 ITR 449
Income Tax Act, 1961 — Section 143(1), 246AWealth Tax Act, 1957 — Section 14, 15, 16, 16(1), 2
High Courts08 Nov 2011Dismissed
Smt. Kusum Pamecha Vs Oriental Bank of Commerce and Others
Rajasthan High Court · (2011) 11 RAJ CK 0081
Constitution of India, 1950 — Article 226(3)Debts Recovery Tribunal Act, 1993 — Section 20, 30
High Courts08 Nov 2011Dismissed
Agarwal Packers Vs Commercial Tax Officer, Circle C, Jodhpur
Rajasthan High Court · (2012) 56 VST 300
Rajasthan Tax on Entry of Goods into Local Areas Act, 1999 — Section 3(1)
High Courts04 Nov 2011Allowed
Smt. Shalini Rajawat Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 3 RLW 2346
Criminal Procedure Code, 1973 (CrPC) — Section 167(1), 438, 438(2), 439(2)Penal Code, 1860 (IPC) — Section 323, 34, 406, 498A, 506
High Courts04 Nov 2011Allowed
Salman Khan Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 2676
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 377, 378, 386, 386(a), 402Penal Code, 1860 (IPC) — Section 143, 144, 148, 149, 201
High Courts03 Nov 2011Dismissed
Joma and Another Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 1976
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts03 Nov 2011Allowed
Raj Kumar Khemani Vs Nagar Mal Goyal
Rajasthan High Court · (2011) 11 RAJ CK 0073
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A
High Courts03 Nov 2011Allowed
Samda Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 11 RAJ CK 0072
Constitution of India, 1950 — Article 14Rajasthan Service Rules, 1951 — Rule 268I, 268J
High Courts03 Nov 2011Dismissed
Shakir @ Billu and Others Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 2325
Criminal Procedure Code, 1973 (CrPC) — Section 164, 306, 306(4), 482Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts03 Nov 2011Allowed
Smt. Paras Kanwar Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 135 FLR 365
Constitution of India, 1950 — Article 14Rajasthan Service Rules, 1951 — Rule 268I, 268J
High Courts03 Nov 2011Dismissed
The Rajasthan Small Industries Corp. Ltd., Udyog Bhawan, Tilak Marg, Jaipur Vs M/s Maheshwari Import and Export (P) Ltd. Comopany, Khaitan Bhawan, M.I. Road, Jaipur
Rajasthan High Court · (2011) 11 RAJ CK 0055
High Courts03 Nov 2011
Khima Ram Vs State and Others
Rajasthan High Court · (2011) 11 RAJ CK 0048
Rajasthan Civil Services (Pension) Rules, 1996 — Rule 89
High Courts03 Nov 2011Dismissed
Mohammed Hussain Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 11 RAJ CK 0045
Rajasthan Civil Services (Pension) Rules, 1996 — Rule 89
High Courts03 Nov 2011Allowed
Ahmed All Vs State Farm Corporation of India Ltd. and Another
Rajasthan High Court · (2012) 3 RLW 2328
High Courts03 Nov 2011Allowed
Grasim Industries Ltd. Vs CTO
Rajasthan High Court · (2013) 58 VST 314
Central Sales Tax Act, 1956 — Section 8(5)
High Courts03 Nov 2011Dismissed
Mohanlal Vs State of Rajasthan
Rajasthan High Court · (2012) CriLJ 769
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 302, 450