High Courts10 Oct 2011
Ajiz Khan and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 10 RAJ CK 0040
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,063 of 2,241
High Courts10 Oct 2011Dismissed
Podar Finance (P.) Ltd. Vs Official Liquidator
Rajasthan High Court · (2012) 173 CompCas 169
Companies (Court) Rules, 1959 — Rule 180, 181, 182, 183, 184Companies Act, 1913 — Section 227(2)Companies Act, 1956 — Section 108, 108A, 108B, 108C, 108D
High Courts10 Oct 2011Dismissed
Commissioner of Income Tax, Jaipur Vs Amrapali Jewels (P.) Ltd.
Rajasthan High Court · (2012) 208 TAXMAN 185
Income Tax Act, 1961 — Section 145(3), 260A
High Courts10 Oct 2011
Vijay Mehta Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 125
Constitution of India, 1950 — Article 21Drugs and Cosmetics Act, 1940 — Section 21, 22, 23Indian Medical Council Act, 1956 — Section 15(2), 20A, 33, 33(m)
High Courts10 Oct 2011Dismissed
CIT Vs Amrapali Jewels (P) Ltd.
Rajasthan High Court · (2011) 10 RAJ CK 0001
Income Tax Act, 1961 — Section 145(3), 260A
High Courts29 Sept 2011Dismissed
State of Rajasthan and Another Vs Labour Court, Ajmer and Another
Rajasthan High Court · (2013) 1 CDR 169
Industrial Disputes Act, 1947 — Section 2(1), 2(a), 2(i), 2(j), 2(oo)
High Courts29 Sept 2011
Jetha Ram Vs The State of Rajasthan
Rajasthan High Court · (2012) CriLJ 2459 : (2012) 2 RLW 1635
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 304B, 306, 498A
High Courts27 Sept 2011Dismissed
Chena Ram and Another Vs Oriental Insurance Company Limited and Others
Rajasthan High Court · (2012) 2 TAC 415
High Courts27 Sept 2011Dismissed
Smt. Pana and Others Vs Meghraj and Others
Rajasthan High Court · (2013) 1 ACC 81 : (2012) 2 TAC 924
Motor Vehicles Act, 1988 — Section 7
High Courts26 Sept 2011Dismissed
Kishan Lal Vs Sohan Lal and Others
Rajasthan High Court · (2012) 3 RLW 1959
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 4, Order 22 Rule 9, Order 43 Rule 1, 151Limitation Act, 1963 — Section 5
High Courts26 Sept 2011Dismissed
Union of India Vs Chief Judicial Magistrate, Railways and Another
Rajasthan High Court · (2012) 3 RLW 2108
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120BRailways Act, 1989 — Section 144, 145, 146, 147
High Courts26 Sept 2011Allowed
Mamta Asdev and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 271
Constitution of India, 1950 — Article 14, 21, 226
High Courts26 Sept 2011
Hemraj and Another Vs Ramdhan and Others
Rajasthan High Court · (2013) 1 RLW 381
Constitution of India, 1950 — Article 136Evidence Act, 1872 — Section 106, 149, 58Hindu Succession Act, 1956 — Section 20
High Courts24 Sept 2011Dismissed
Altaf Hussain (Deceased) through L.Rs. Vs Deewan Syed Ale Rasool Ali Khan through legal representative and Others
Rajasthan High Court · (2012) 1 RLW 900
Ajmer Land and Revenue Regulations, 1877 — Section 119Constitution of India, 1950 — Article 227Dargah Khawaja Saheb Act, 1955 — Section 13, 13(1), 13(3), 21, 3(2)
High Courts24 Sept 2011Allowed
Regional Manager, RSRTC, Kota Vs Bhagwan Singh and Others
Rajasthan High Court · (2012) 133 FLR 522 : (2012) 3 RLW 1974
Industrial Disputes Act, 1947 — Section 11A
High Courts24 Sept 2011Dismissed
Radhey Shyam Vs The Additional Civil Judge and Others
Rajasthan High Court · (2011) 09 RAJ CK 0030
Civil Procedure Code, 1908 (CPC) — Section 10, 151Constitution of India, 1950 — Article 227
High Courts23 Sept 2011
Apex Institute of Management and Science Vs University of Rajasthan
Rajasthan High Court · (2012) 2 RLW 1609
Rajasthan University Act, 1946 — Section 12(1)
High Courts23 Sept 2011
Jakir Vs State of Rajasthan
Rajasthan High Court · (2012) 2 RLW 1054
Penal Code, 1860 (IPC) — Section 375Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)
High Courts23 Sept 2011
Akanksha Panwar Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 672
Constitution of India, 1950 — Article 14
High Courts22 Sept 2011Dismissed
Bhema Ram Patel and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 841
Constitution of India, 1950 — Article 226