High Courts18 Aug 2011Allowed
Acto and Others Vs Space and Others etc. etc.
Rajasthan High Court · (2011) 08 RAJ CK 0072
Entertainment and Advertisement Tax Act, 1957 — Section 11, 7, 7(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,071 of 2,241
High Courts18 Aug 2011Dismissed
Govind Narayan Vs Shri Baheti Dharmshala and Others
Rajasthan High Court · (2011) 4 CivCC 703 : (2011) 4 RLW 3420
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(D), Order 7 Rule 9Constitution of India, 1950 — Article 227General (Civil) Rules, 1986 — Rule 32
High Courts18 Aug 2011
Tata Communications Ltd. Vs Channel-99 Media Networks (P.) Ltd.
Rajasthan High Court · (2012) 171 CompCas 259 : (2011) 110 SCL 395
Companies (Court) Rules, 1959 — Rule 95Companies Act, 1956 — Section 433, 434, 434(1)
High Courts18 Aug 2011Dismissed
Rajasthan State Electricity Board and Others Vs Shri Mohanlal and Another
Rajasthan High Court · (2012) 2 RCR(Civil) 349 : (2012) 1 RLW 402
Civil Procedure Code, 1908 (CPC) — Section 96Fatal Accidents Act, 1855 — Section 1APenal Code, 1860 (IPC) — Section 304
High Courts18 Aug 2011Dismissed
Virendra Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 1 RCR(Criminal) 66 : (2012) 1 RCR(Criminal) 66 : (2011) 4 RLW 3527
Penal Code, 1860 (IPC) — Section 376
High Courts18 Aug 2011
Shaukat Ali Vs Abdul Gafoor and Others
Rajasthan High Court · (2012) 2 RLW 1548
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 200, 202, 499, 500
High Courts17 Aug 2011Dismissed
Jagga @ Jagvir and Another Vs State of Rajasthan
Rajasthan High Court · (2012) 3 Crimes 370 : (2012) 1 RLW 218
Criminal Procedure Code, 1973 (CrPC) — Section 228, 319, 319(1), 397, 401Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325
High Courts17 Aug 2011
Mohammed Islam Kureshi Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 850
Constitution of India, 1950 — Article 226, 227
High Courts17 Aug 2011Dismissed
Mohammad Sabir Vs State
Rajasthan High Court · (2011) 08 RAJ CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 377, 378, 386(2)Penal Code, 1860 (IPC) — Section 363, 366A, 376
High Courts17 Aug 2011Allowed
Pramod Kumar Chhaparwal and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 Crimes 474 : (2012) 1 RLW 375
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 482Penal Code, 1860 (IPC) — Section 120B, 34, 405, 406, 415
High Courts16 Aug 2011Dismissed
Bhuvnashwar Singh Vs Rajasthan Public Service Commission and Another
Rajasthan High Court · (2012) 1 RLW 291
Constitution of India, 1950 — Article 15(3), 16, 16(1), 16(4)
High Courts16 Aug 2011Allowed
Ramzani Vs State of Rajasthan
Rajasthan High Court · (2012) 3 Crimes 322 : (2012) 3 RLW 2544
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
High Courts16 Aug 2011Dismissed
Arihant Tiles and Marbles Pvt. Ltd. Vs Union of India
Rajasthan High Court · (2012) 281 ELT 692 : (2012) 1 RLW 340
Central Excises and Salt Act, 1944 — Section 35B(1)Income Tax Act, 1961 — Section 2(29BA), 80IA, 80IA(2)(iii)
High Courts16 Aug 2011Allowed
Basanti Lal Vs Gokul Das and Others
Rajasthan High Court · AIR 2012 Raj 2
Constitution of India, 1950 — Article 134, 148, 61Evidence Act, 1872 — Section 114Limitation Act, 1908 — Section 3, 30, 86
High Courts16 Aug 2011
Mumtaj Khan Munsi and Others Vs Mohd. Aslam and Others
Rajasthan High Court · (2012) 1 RLW 391
Criminal Procedure Code, 1973 (CrPC) — Section 102, 145, 146, 146(1), 156Penal Code, 1860 (IPC) — Section 143, 323, 336, 447, 97
High Courts16 Aug 2011Dismissed
Reena Vs Rajendra Singh and Others
Rajasthan High Court · (2011) 08 RAJ CK 0068
High Courts16 Aug 2011
Malkeet Singh Vs State
Rajasthan High Court · (2011) 08 RAJ CK 0065
Penal Code, 1860 (IPC) — Section 363, 366, 376, 376(1)
High Courts16 Aug 2011Allowed
Gopi Ram Vs State of Rajasthan
Rajasthan High Court · (2012) 1 Crimes 141 : (2011) 4 RLW 3593
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 319, 397, 401Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 307
High Courts12 Aug 2011Dismissed
Sumer Kanwar (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 RLW 2546
High Courts12 Aug 2011Allowed
Jaipur Development Authority Vs Lalaram and Others
Rajasthan High Court · (2012) 3 RLW 2504
Constitution of India, 1950 — Article 12, 136, 14, 162, 166Jaipur Development Authority Act, 1982 — Section 11, 18, 3, 31, 31(3)Rajasthan Land Revenue Act, 1956 — Section 102A, 103