High Courts10 Aug 2011
Pawan Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 2986
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(2), 482
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,073 of 2,241
High Courts10 Aug 2011Dismissed
KEC Employees Association and Another Vs Assistant Registrar of Trade Unions and Others
Rajasthan High Court · (2012) 132 FLR 843 : (2012) 3 LLJ 79 : (2012) 1 RLW 413
Industrial Disputes (Rajasthan Amendment) Act, 1958 — Section 9(I)
High Courts09 Aug 2011Dismissed
Vasudev Nagar Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 08 RAJ CK 0116
High Courts09 Aug 2011Dismissed
Praveen Chand Mandawaria Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 RCR(Criminal) 157 : (2012) 1 RLW 382
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 2(o), 227, 36
High Courts09 Aug 2011Allowed
Abdul Khalik (Dr.) Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 DMC 439 : (2012) 3 RLW 2449
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Penal Code, 1860 (IPC) — Section 406, 498A
High Courts09 Aug 2011Dismissed
Raj Kumar and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2012) CriLJ 219 : (2012) 2 DMC 171 : (2012) 1 RLW 434
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 482Penal Code, 1860 (IPC) — Section 114, 116, 120B, 406, 498A
High Courts09 Aug 2011Dismissed
Smt. Sugani and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 08 RAJ CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 149, 307
High Courts09 Aug 2011
Miss. Roshni Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 08 RAJ CK 0012
High Courts09 Aug 2011Allowed
Vaikuntha Pandurang Prabhu and Others Vs State of Rajasthan
Rajasthan High Court · (2012) 4 RCR(Criminal) 890 : (2012) 3 RLW 2695
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 16(1)(a), 17(A)(i), 17(B)(d), 17(i), 18Sales of Goods Act, 1930 — Section 4, 4(1)
High Courts09 Aug 2011Allowed
Oriental Insurance Co. Ltd Vs Arjun and Another
Rajasthan High Court · (2012) 132 FLR 848 : (2012) 2 RLW 1354 : (2012) 2 TAC 207
High Courts08 Aug 2011Dismissed
Ranjitmal Choradia Vs Shivram Singh and Others
Rajasthan High Court · (2011) 4 CivCC 857 : (2011) 4 RLW 3627
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts08 Aug 2011Dismissed
Anita Vs State Of Rajasthan
Rajasthan High Court · (2012) 2 DMC 198 : (2012) 3 RLW 2245
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 9
High Courts08 Aug 2011Allowed
Kamla Devi (Smt.) Vs Union of India and Others
Rajasthan High Court · (2012) 132 FLR 261 : (2011) 4 RLW 3336
Constitution of India, 1950 — Article 300A
High Courts08 Aug 2011Dismissed
Shambhu Dayal Soni and Others Vs Appellate Rent Tribunal, Sikar and Others
Rajasthan High Court · (2011) 08 RAJ CK 0123
High Courts08 Aug 2011
Habibur Rehman and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (2011) 08 RAJ CK 0109
High Courts08 Aug 2011
Pawan Kumar Bardiya and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 1 RLW 562
High Courts08 Aug 2011Dismissed
Manoj Kumar Sharma Vs Union of India (UOI) and Others
Rajasthan High Court · (2011) 08 RAJ CK 0087
Constitution of India, 1950 — Article 226
High Courts08 Aug 2011Dismissed
Suresh Kumar Meena Vs Jaipur Vidyut Vitran Nigam Limited
Rajasthan High Court · (2011) 08 RAJ CK 0084
Land Acquisition Act, 1894 — Section 17(4)
High Courts08 Aug 2011Dismissed
Maharani Girls Degree College Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 08 RAJ CK 0077
High Courts08 Aug 2011Dismissed
Bhanwar Singh Shekhawat Vs State of Rajasthan
Rajasthan High Court · (2012) 1 RLW 508
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 190, 193, 202(1)Penal Code, 1860 (IPC) — Section 120, 120B, 420, 467, 468Prevention of Corruption Act, 1988 — Section 10, 11, 13, 13(1)(d), 13(1)(d)(ii)