High Courts03 Aug 2011Dismissed
State of Rajasthan and Others Vs Bajrang Singh
Rajasthan High Court · (2011) 08 RAJ CK 0095
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,075 of 2,241
High Courts03 Aug 2011Dismissed
Priya Verma (Dr.) Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 RLW 1484
Constitution of India, 1950 — Article 51A(j)Contract Act, 1872 — Section 23, 73, 74
High Courts03 Aug 2011Dismissed
Azad Body Builders Pvt. Ltd. and Another Vs Union of India (UOI) and Others
Rajasthan High Court · (2011) 08 RAJ CK 0075
Central Excises and Salt Act, 1944 — Section 11A(1), 11AB, 35, 35(F)Constitution of India, 1950 — Article 226, 227
High Courts03 Aug 2011Dismissed
Udami Ram Vs Geeta and Others
Rajasthan High Court · (2012) 1 CivCC 119 : (2012) 1 Crimes 97 : (2012) 1 RCR(Criminal) 779 : (2011) 4 RLW 2994
Criminal Procedure Code, 1973 (CrPC) — Section 125, 128
High Courts03 Aug 2011Allowed
Aad Ram Vs State of Rajasthan
Rajasthan High Court · (2012) 1 RLW 527
Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 197, 239, 258, 309Penal Code, 1860 (IPC) — Section 120B, 302, 408, 467, 468
High Courts03 Aug 2011Dismissed
Nagar Palika Vs Naman Advertising and Another
Rajasthan High Court · (2011) 08 RAJ CK 0022
Constitution of India, 1950 — Article 227
High Courts03 Aug 2011
Mahavir Prasad Vs Civil Judge and Others
Rajasthan High Court · (2011) 08 RAJ CK 0021
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts03 Aug 2011Allowed
Jain Grani Marmo Pvt. Ltd. Vs Union of India
Rajasthan High Court · (2012) 275 ELT 541
Constitution of India, 1950 — Article 226, 227
High Courts03 Aug 2011Dismissed
Rajesh Sharma Vs Neha and Others
Rajasthan High Court · (2011) 08 RAJ CK 0010
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts02 Aug 2011Dismissed
Sanwar Mal Sharma Vs Seth Jugaldas Ganderiwala Charitable and Another
Rajasthan High Court · (2011) 08 RAJ CK 0126
Constitution of India, 1950 — Article 227
High Courts02 Aug 2011Dismissed
Bhartiya Shiksha Samiti Vs Sh. Devki Nandan Jaiswal
Rajasthan High Court · (2011) 08 RAJ CK 0086
High Courts02 Aug 2011Dismissed
Ram Karan Vs State of Rajasthan
Rajasthan High Court · (2012) 2 RCR(Criminal) 116 : (2012) 1 RLW 451
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471
High Courts02 Aug 2011Dismissed
Jhamman @ Jhamman Lal Vs Ramavatar @ Ramu Saini
Rajasthan High Court · (2011) 08 RAJ CK 0020
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Constitution of India, 1950 — Article 227
High Courts01 Aug 2011Dismissed
Parmeshwar Dayal Bhargava Vs Additional District Judge and Others
Rajasthan High Court · (2011) 08 RAJ CK 0121
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 1A(3)Constitution of India, 1950 — Article 227
High Courts01 Aug 2011Dismissed
Om Prakash Vs Chain Singh and Others
Rajasthan High Court · (2011) 08 RAJ CK 0085
Civil Procedure Code, 1908 (CPC) — Section 149, 151Limitation Act, 1963 — Section 5
High Courts01 Aug 2011Dismissed
Shankar Lal Vs Ram Gopal and Others
Rajasthan High Court · (2011) 08 RAJ CK 0074
High Courts01 Aug 2011Dismissed
Firm Laxmi Medical Store Vs Gopi Nath Parwal and Another
Rajasthan High Court · (2011) 08 RAJ CK 0038
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts01 Aug 2011Dismissed
Nagar Nigam Vs Kastoori Bai
Rajasthan High Court · (2011) 08 RAJ CK 0005
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 5
High Courts01 Aug 2011Dismissed
Laxman Prasad Meena and Others Vs Rajasthan Civil Services Appellate Tribunal and Others
Rajasthan High Court · (2012) 3 RLW 2686
Rajasthan Service Rules, 1951 — Rule 50
High Courts29 Jul 2011
Likhma Ram and Others Vs Birbal Ram and Others
Rajasthan High Court · (2011) 4 RLW 2956
Civil Procedure Code, 1908 (CPC) — Section 96