High Courts20 Jun 2011Allowed
Narendra Kumar Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 380, 457
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,081 of 2,241
High Courts20 Jun 2011Allowed
Surendra Singh Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 29, 8
High Courts16 Jun 2011Allowed
Mangi Lal Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0026
High Courts15 Jun 2011
Madan Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 1 RCR(Criminal) 392 : (2012) 1 RLW 639
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(a), 64, 68, 7APenal Code, 1860 (IPC) — Section 363, 366, 376
High Courts15 Jun 2011Allowed
Fua Ram and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts15 Jun 2011Dismissed
Romesh Power Products and Another Vs Jaipur Conductors Pvt. Ltd.
Rajasthan High Court · (2012) 1 RCR(Criminal) 812
Criminal Procedure Code, 1973 (CrPC) — Section 204(2)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Jun 2011Allowed
Salim Mohammed and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0032
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts15 Jun 2011
Bhagwati Lal @ Bhaggu and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0015
Penal Code, 1860 (IPC) — Section 147, 436
High Courts15 Jun 2011Allowed
Sant Lal Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0013
Penal Code, 1860 (IPC) — Section 306
High Courts15 Jun 2011
Girdhari Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 06 RAJ CK 0011
High Courts15 Jun 2011Allowed
Shyam Ram @ Shyam Lal Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 299, 439Evidence Act, 1872 — Section 25
High Courts14 Jun 2011Allowed
Bacchu @ Bahadur Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439
High Courts14 Jun 2011Allowed
Sadiq Mohammed Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439
High Courts14 Jun 2011Allowed
Mangla Ram Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts14 Jun 2011Allowed
Dinesh Kumar Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts14 Jun 2011
Jagdish Chandra and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts14 Jun 2011Allowed
Smt. Bagti and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 176, 201, 304, 304A
High Courts14 Jun 2011Dismissed
Uttam Chand Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0027
High Courts14 Jun 2011Allowed
Narsa Ram and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts14 Jun 2011Allowed
Brijlal Vs State of Rajasthan
Rajasthan High Court · (2011) 06 RAJ CK 0022