High Courts25 May 2011Dismissed
Chandra Kumar Morwani Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 05 RAJ CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,084 of 2,241
High Courts25 May 2011
Firm Ramcharan Nand Kishore Vs Hari Shankar Gaur
Rajasthan High Court · (2011) 4 RCR(Criminal) 859
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 May 2011Dismissed
Mohd. Umar and Others Vs Waqf Committee and Others
Rajasthan High Court · (2011) 05 RAJ CK 0038
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 10, 151
High Courts25 May 2011Dismissed
Ramswaroop and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 4 RLW 3632
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 420Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts25 May 2011Dismissed
Smt. Bhagwati Vs State of Raj. and Another
Rajasthan High Court · (2011) 05 RAJ CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts24 May 2011Dismissed
Mohammed Rafique Vs Smt. Barkat
Rajasthan High Court · AIR 2011 Raj 124 : (2011) 4 CivCC 205 : (2011) 4 RCR(Civil) 700 : (2011) 4 RCR(Civil) 700 : (2011) 4 RCR(Criminal) 554 : (2011) 4 RCR(Criminal) 555 : (2011) 4 RLW 3078
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 7
High Courts24 May 2011Dismissed
Prahlad Das Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 2 DMC 702
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts24 May 2011Allowed
State of Rajasthan and Another Vs Avnish Kumar Gaur and Another
Rajasthan High Court · AIR 2011 Raj 153 : (2012) 1 RLW 200
Jaipur Development Authority Act, 1982 — Section 13, 13(3)Land Acquisition Act, 1894 — Section 17, 17(1), 17(2), 17(4), 4
High Courts24 May 2011Dismissed
Dilip Kumar Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 4 CivCC 83 : (2011) 2 DMC 728 : (2012) 1 RCR(Civil) 352 : (2012) 1 RCR(Civil) 352 : (2012) 1 RCR(Criminal) 222 : (2012) 1 RCR(Criminal) 222 : (2011) 3 RLW 2196
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)Penal Code, 1860 (IPC) — Section 494
High Courts23 May 2011Dismissed
Ranveer Singh and Another Vs Additional District and Sessions Judge and Others
Rajasthan High Court · (2011) 05 RAJ CK 0143
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts23 May 2011Dismissed
Nandkishore Sharma Vs Mishri Lal and Others
Rajasthan High Court · (2011) 05 RAJ CK 0138
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 47 Rule 1, 114, 97Constitution of India, 1950 — Article 227
High Courts23 May 2011Dismissed
Municipal Board and Another Vs Hukam Chand and Others
Rajasthan High Court · (2011) 05 RAJ CK 0065
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts23 May 2011Dismissed
Geeta Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RCR(Civil) 436 : (2012) 1 RCR(Criminal) 292 : (2012) 1 RCR(Criminal) 292 : (2011) 4 RLW 3305
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 397(3), 482
High Courts20 May 2011Dismissed
Guljar Ali Vs Smt. Saroj Devi
Rajasthan High Court · (2011) 4 RLW 3293
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, 100Limitation Act, 1963 — Section 5Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(4), 13(5)
High Courts20 May 2011Dismissed
Geeta Devi Vs State of Rajasthan
Rajasthan High Court · (2011) 8 RCR(Criminal) 756 : (2011) 3 RLW 2540
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228Penal Code, 1860 (IPC) — Section 143, 304, 307, 308, 323
High Courts20 May 2011Dismissed
Shambhu Dayal Vs State of Raj. and Others
Rajasthan High Court · (2011) 4 RLW 3051
Rajasthan Forest Subordinate Service (Amendment) Rules 2010 — Rule 22ARajasthan Forest Subordinate Service Rules, 1963 — Rule 13, 13(2)
High Courts20 May 2011Dismissed
Shanti Devi Vs Nagar Nigam and Others
Rajasthan High Court · (2011) 05 RAJ CK 0142
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts20 May 2011
Sushil Sompura and Others Vs State (Education) and Others
Rajasthan High Court · (2011) 05 RAJ CK 0103
Constitution of India, 1950 — Article 14, 16, 309Rajasthan Panchayati Raj (Second Amendment) Rules, 2011 — Rule 266, 273Rajasthan Panchayati Raj Rules, 1996 — Rule 266, 273
High Courts20 May 2011
Manoj Kumar Jain Vs The State of Rajasthan
Rajasthan High Court · (2011) 05 RAJ CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)
High Courts20 May 2011
Mukesh Kumar Vs State of Rajasthan
Rajasthan High Court · (2011) 05 RAJ CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 439Penal Code, 1860 (IPC) — Section 143, 307, 323, 325