High Courts03 Mar 2012Dismissed
Commissioner of Income Tax Vs H.S. Builders (P) Ltd.
Rajasthan High Court · (2012) 211 TAXMAN 116
Income Tax Act, 1961 — Section 131, 133, 133(6), 143(3), 148
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,038 of 2,241
High Courts02 Mar 2012Dismissed
Kallu Ram Vs State of Rajasthan
Rajasthan High Court · (2013) 3 RLW 2286
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228Penal Code, 1860 (IPC) — Section 120B, 363, 366A, 376(2)(g), 384
High Courts02 Mar 2012Allowed
Gunmala Jallan and Others Vs United India Insurance Co. Ltd.
Rajasthan High Court · (2013) ACJ 1853
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 15, Order 12 Rule 1, Order 12 Rule 2, Order 12 Rule 3AMotor Vehicles Act, 1988 — Section 132, 133, 144, 145, 147
High Courts02 Mar 2012Allowed
Gunmala Jalan and Others Vs United India Insurance Co. Ltd., Baran
Rajasthan High Court · (2013) 1 ACC 226 : (2012) 2 TAC 711
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 15, Order 11 Rule 17, Order 11 Rule 21, Order 11 Rule 23Motor Vehicles Act, 1988 — Section 166, 169, 173, 174
High Courts02 Mar 2012Dismissed
Syed Jalaluddeen and Another Vs State of Rajasthan
Rajasthan High Court · (2013) 1 Crimes 674 : (2013) 1 RCR(Criminal) 741 : (2013) 1 RLW 6
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(c), 21, 21(a), 42
High Courts02 Mar 2012Dismissed
Sangeeta Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2012 Raj 139 : (2013) 1 BC 255
Hindu Marriage Act, 1955 — Section 14
High Courts02 Mar 2012Allowed
Sanjeev Kumar Vs Amar Singh and Others
Rajasthan High Court · (2013) 1 RLW 865
Motor Vehicles Act, 1988 — Section 166, 173
High Courts01 Mar 2012Dismissed
Bhagwati Lal and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 3 RLW 2345
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 323, 451
High Courts01 Mar 2012Dismissed
Arjun Vs State of Raj. and Others
Rajasthan High Court · (2013) 3 RLW 2323
Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 427, 447
High Courts01 Mar 2012Dismissed
Pansari Gems International Vs Commissioner of Income Tax
Rajasthan High Court · (2012) 03 RAJ CK 0136
Income Tax Act, 1961 — Section 260A
High Courts01 Mar 2012Dismissed
Ashok Kumar Nagar (Dr.) and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 4 RLW 3567 : (2013) 2 SCT 412
Constitution of India, 1950 — Article 14
High Courts01 Mar 2012Dismissed
Smt. Angoori Devi and Others Vs Manager M/s Eicher Ltd. and Others
Rajasthan High Court · (2012) 03 RAJ CK 0101
Workmens Compensation Act, 1923 — Section 30
High Courts01 Mar 2012Dismissed
Madan Singh Through LRs Vs Tej Prakash and Others
Rajasthan High Court · (2012) 03 RAJ CK 0089
Motor Vehicles Act, 1988 — Section 173(2)
High Courts01 Mar 2012Dismissed
Durga Lal and Others Vs The State of Rajasthan
Rajasthan High Court · (2012) 03 RAJ CK 0087
Land Acquisition Act, 1894 — Section 18, 18(1), 54
High Courts01 Mar 2012Dismissed
Ram Rai Vs Ram Dhan and Another
Rajasthan High Court · (2012) 03 RAJ CK 0085
High Courts01 Mar 2012
Vishram Singh Vs Smt. Bholi Bai @ Bholeshwari @ Kamlesh
Rajasthan High Court · (2012) 03 RAJ CK 0081
Hindu Marriage Act, 1955 — Section 25, 25(1)
High Courts01 Mar 2012Dismissed
Babu Lal Vs Punjab National Bank
Rajasthan High Court · (2012) 03 RAJ CK 0063
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 5 Rule 15, Order 9 Rule 13
High Courts01 Mar 2012Disposed Off
Jagan Lal Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 CDR 1094
High Courts29 Feb 2012
Vijendra @ Gorkha and Another Vs State of Rajasthan
Rajasthan High Court · (2012) 4 RLW 3707
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 319, 374, 378(1)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302