High Courts29 Feb 2012
Oriental Insurance Company Ltd. Vs Ganga Ram and Others
Rajasthan High Court · (2012) 4 TAC 141
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,039 of 2,241
High Courts29 Feb 2012Dismissed
Dhanpal and Others Vs Hansram and Others
Rajasthan High Court · (2012) 02 RAJ CK 0102
Limitation Act, 1963 — Section 5
High Courts29 Feb 2012Dismissed
Sunil Kumar Pokharna Vs Basant Kumar Surana
Rajasthan High Court · (2012) 02 RAJ CK 0098
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts29 Feb 2012Dismissed
Ram Sahay Vs Smt. Kani and Others
Rajasthan High Court · (2012) 02 RAJ CK 0096
Succession Act, 1925 — Section 372, 374, 384
High Courts29 Feb 2012Dismissed
Basanti Devi Vs Devendra Kumar and Others
Rajasthan High Court · (2012) 02 RAJ CK 0090
High Courts29 Feb 2012Dismissed
Hotel Jaipur Ashok, Jaipur and Another Vs Judge, Labour Court, Jaipur and Another
Rajasthan High Court · (2012) 02 RAJ CK 0071
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts29 Feb 2012Dismissed
Badri Lal and Others Vs Ratan Lal and Others
Rajasthan High Court · (2012) 02 RAJ CK 0061
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(C)
High Courts29 Feb 2012Dismissed
Smt. Kamla and Others Vs Suraj Mal and Others
Rajasthan High Court · (2012) 02 RAJ CK 0048
Limitation Act, 1963 — Section 5
High Courts29 Feb 2012Dismissed
Rakesh Kumar Sharma Vs Shri G.S. Sidhu I.A.S., The Then Managing Director, Raj. State Road Transport Corp. Jaipur and Another
Rajasthan High Court · (2012) 02 RAJ CK 0046
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 43 Rule 1
High Courts29 Feb 2012
Ram Kripal Das Ji Charitable Trust Vs Phool Chand and Others
Rajasthan High Court · (2012) 3 RLW 1999
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10A, Order 7 Rule 11Rajasthan Land Revenue Act, 1956 — Section 90A, 91Rajasthan Tenancy Act, 1955 — Section 188, 207, 212, 88
High Courts29 Feb 2012Allowed
Prem Devi and Others Vs Akbar Ali and Another
Rajasthan High Court · (2012) 4 TAC 117 : (2012) 3 WLN 183
Motor Vehicles Act, 1988 — Section 173
High Courts29 Feb 2012
Niranjan Lal Joshi Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 02 RAJ CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 482General (Civil) Rules, 1986 — Rule 181
High Courts29 Feb 2012Dismissed
Mohan Lal Vs State of Rajasthan
Rajasthan High Court · (2013) 1 Crimes 510 : (2012) 4 RLW 3727
Criminal Procedure Code, 1973 (CrPC) — Section 100, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 29, 41, 42, 43
High Courts29 Feb 2012Dismissed
Bhagat Singh Vs Jitendrer Singh @ Lala
Rajasthan High Court · (2012) 02 RAJ CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 Feb 2012
Pesuman Vs Ramlal
Rajasthan High Court · (2013) 2 ACC 606 : (2013) ACJ 824 : (2012) 3 WLN 133
Motor Vehicles Act, 1988 — Section 140, 166
High Courts28 Feb 2012Dismissed
Kalu Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 2 Crimes 316 : (2013) 1 DMC 204 : (2012) 2 RLW 1876
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126
High Courts28 Feb 2012Allowed
Jal Singh Gurjar Vs Hukum Chand and Another
Rajasthan High Court · (2012) 02 RAJ CK 0097
Limitation Act, 1963 — Section 5
High Courts28 Feb 2012
Smt. Narbada Devi and Others Vs Shri Jai Singh Singh and Others
Rajasthan High Court · (2012) 02 RAJ CK 0088
High Courts28 Feb 2012Allowed
Smt. Anju Devi Yadav and Others Vs Smt. Asha Devi and Another
Rajasthan High Court · (2012) 02 RAJ CK 0067
High Courts28 Feb 2012Dismissed
Prem Bai Vs Tarun Kumar Suman and Others
Rajasthan High Court · (2012) 02 RAJ CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 161