High Courts22 Feb 2012
Tara Devi (Smt.) Vs Chandan Mal
Rajasthan High Court · (2012) 3 WLN 151
Civil Procedure Code, 1908 (CPC) — Section 13, 24, 9Guardians and Wards Act, 1890 — Section 10, 12, 9, 9(3)Hindu Marriage Act, 1955 — Section 9
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,041 of 2,241
High Courts21 Feb 2012Allowed
Bhairu and Another Vs Board of Revenue for Rajasthan, Ajmer and Others
Rajasthan High Court · (2012) 3 WLN 157
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Contract Act, 1872 — Section 23Rajasthan Tenancy Act, 1955 — Section 42(b)
High Courts21 Feb 2012Dismissed
Jagdish Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 1953
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 363, 366, 366A, 375(6)
High Courts21 Feb 2012Dismissed
Dinesh Bansal Vs Rajendra Kumar
Rajasthan High Court · (2013) 2 RLW 1367 : (2012) 2 WLN 412
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts21 Feb 2012Dismissed
Pawan Kumar Vashistha Vs High Court of Judicature for Rajasthan and Another
Rajasthan High Court · (2012) 4 RLW 3533
Advocates Act, 1961 — Section 2(a), 20, 24, 24(1), 24(1)(e)Constitution of India, 1950 — Article 14, 233, 233(2), 234, 309Criminal Procedure Code, 1973 (CrPC) — Section 24(1)(e), 25, 28(2)(d), 49(ah)
High Courts17 Feb 2012
M/s. Shri Ahimsa Mines and Minerals Limited Vs The Union of India and Others
Rajasthan High Court · (2012) 02 RAJ CK 0082
Limitation Act, 1963 — Section 5
High Courts17 Feb 2012
Shiv Narayan Bajaj Vs Smt. Kanta Devi and Others
Rajasthan High Court · (2012) 02 RAJ CK 0075
Rajasthan Municipalities Act, 1959 — Section 300
High Courts17 Feb 2012Dismissed
Krishi Upaj Mandi Samiti Begun Vs Khet Ram and Others
Rajasthan High Court · (2013) 2 RLW 1395 : (2012) 2 WLN 405
Rajasthan Agricultural Produce Markets Act, 1961 — Section 17, 4
High Courts17 Feb 2012Dismissed
State of Rajasthan Vs Mukesh
Rajasthan High Court · (2012) 2 RLW 1801
Penal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts17 Feb 2012
State of Rajasthan Vs Kalia and Another
Rajasthan High Court · (2012) 134 FLR 47 : (2012) LLR 969
Industrial Disputes Act, 1947 — Section 25G
High Courts16 Feb 2012Dismissed
M/s Kanahiyalal Ghamandi Lal Vs Subhash
Rajasthan High Court · (2013) 1 BC 391 : (2012) 3 Crimes 346 : (2012) 2 RLW 1840
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 3, 4Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts16 Feb 2012Dismissed
Ramswaroop and Others Vs Board of Revenue, Ajmer and Others
Rajasthan High Court · (2012) 02 RAJ CK 0054
Constitution of India, 1950 — Article 226, 227Rajasthan Tenancy Act, 1955 — Section 212, 230
High Courts16 Feb 2012Dismissed
State of Rajasthan Vs M/s. Parmanand Contractor and Another
Rajasthan High Court · (2012) 4 RLW 3524
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 34, 34(2), 34(i)
High Courts15 Feb 2012Dismissed
Ashok Leyland Finance Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 1 BC 433 : (2012) 3 Crimes 594 : (2012) 4 RLW 3374 : (2012) 4 WLC 289 : (2013) 1 WLN 145
Evidence Act, 1872 — Section 114, 118, 138, 139, 3Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts15 Feb 2012Allowed
Moola Ram Choudhary Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) 02 RAJ CK 0078
High Courts15 Feb 2012Dismissed
United India Insurance Company Ltd., Dungarpur Vs Motor Accident Claims Tribunal, Dungarpur and Others
Rajasthan High Court · (2012) 3 WLN 161
Constitution of India, 1950 — Article 227
High Courts14 Feb 2012Dismissed
J.V.V.N. Ltd. Vs Ilmdeen alias Iliyadeen
Rajasthan High Court · (2012) CriLJ 3358 : (2013) 2 RLW 1408
High Courts14 Feb 2012Allowed
M/s Zamidara Transport Cooperative Society Vs Rajendra Singh @ Raja and Another
Rajasthan High Court · (2012) 4 LLJ 205
Motor Vehicles Act, 1939 — Section 4AMotor Vehicles Act, 1988 — Section 19, 3, 3(1), 3(5), 4
High Courts14 Feb 2012Dismissed
Bhanwar Lal Meena Vs The Union of India and Others
Rajasthan High Court · (2012) 3 RLW 2734 : (2012) 3 WLN 143
High Courts13 Feb 2012Dismissed
Ram Gopal Mishra and Another Vs Radhey Shyam and Others
Rajasthan High Court · (2013) 1 CDR 506
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)