High Courts28 Feb 2012Dismissed
Narendra Kumar Yadav Vs Veerendra Singh and Others
Rajasthan High Court · (2012) 02 RAJ CK 0057
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,040 of 2,241
High Courts28 Feb 2012
Lakhmi Chand and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (2012) 3 RLW 2773
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 13
High Courts27 Feb 2012Dismissed
Smt. Aeranti and Others Vs Sanjay Singh and Others
Rajasthan High Court · (2012) 02 RAJ CK 0100
High Courts27 Feb 2012Dismissed
Harjeet Singh Vs Shivraj and Others
Rajasthan High Court · (2012) 02 RAJ CK 0099
High Courts27 Feb 2012Dismissed
Khushi Ram @ Sukhi Ram Vs Sanjay Singh and Others
Rajasthan High Court · (2012) 02 RAJ CK 0053
High Courts27 Feb 2012Dismissed
Ranveer Singh Vs Goga Ram and Others
Rajasthan High Court · (2012) 02 RAJ CK 0038
High Courts27 Feb 2012Dismissed
Vinod Kumar Saini Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 3 WLN 382
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts24 Feb 2012Dismissed
Hindustan Copper Limited Vs Bihari Lal Meena and Another
Rajasthan High Court · (2012) 02 RAJ CK 0077
Industrial Disputes Act, 1947 — Section 10
High Courts24 Feb 2012
Laxmi Devi Vs Permanent Lok Adalat and Another
Rajasthan High Court · (2012) 02 RAJ CK 0076
High Courts24 Feb 2012
Rameshwar Vs Neelam
Rajasthan High Court · AIR 2012 Raj 90
Hindu Marriage Act, 1955 — Section 12, 12(2), 28, 5
High Courts23 Feb 2012
Shri Kami Filling Station Vs Indian Oil Corporation and Others
Rajasthan High Court · (2013) 1 CDR 23 : (2012) 3 RLW 2754
Arbitration and Conciliation Act, 1996 — Section 8Constitution of India, 1950 — Article 142
High Courts23 Feb 2012Dismissed
Vijay Kumar Rastogi Vs State of Rajasthan
Rajasthan High Court · (2012) CriLJ 2342 : (2013) 1 RLW 328
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174Penal Code, 1860 (IPC) — Section 107, 306
High Courts23 Feb 2012
Bajrang Lal Sharma and 6 Others Vs Shri Salauddin Ahmed and Shri Khemraj Chaudhari
Rajasthan High Court · (2013) 2 CDR 829
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 1(1)Constitution of India, 1950 — Article 136, 14, 141, 16, 16(4A)Rajasthan Administrative Service Rules, 1954 — Rule 33, 33(1)
High Courts23 Feb 2012
Shri Karni Filling Station Vs Indian Oil Corporation and Others
Rajasthan High Court · (2012) 3 RLW 2754
Arbitration and Conciliation Act, 1996 — Section 8Constitution of India, 1950 — Article 142
High Courts22 Feb 2012Dismissed
State of Rajasthan Vs Elamdeen and Another
Rajasthan High Court · (2012) 2 RLW 1871
Rajasthan Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Act, 1995 — Section 5, 9
High Courts22 Feb 2012Dismissed
Pardeep Kumar Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 4 RLW 3563 : (2013) 2 SCT 554
High Courts22 Feb 2012Dismissed
Nirmla and Others Vs State (Education) and Others
Rajasthan High Court · (2012) 02 RAJ CK 0094
High Courts22 Feb 2012
Vijay Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 02 RAJ CK 0079
Registration Act, 1908 — Section 49
High Courts22 Feb 2012Dismissed
Shanker Lal Vs Narayan and Others
Rajasthan High Court · (2012) 02 RAJ CK 0034
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 227
High Courts22 Feb 2012
Kailash Deo Vs Smt. Shanti
Rajasthan High Court · AIR 2012 Raj 103 : (2012) 3 RLW 2835
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 125, 97Hindu Marriage Act, 1955 — Section 13, 13(1), 13(1)(i)(a), 13B, 28