High Courts12 Mar 2012Dismissed
Mahendra Singh Vs Union of India and Others
Rajasthan High Court · (2012) 03 RAJ CK 0108
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,037 of 2,241
High Courts12 Mar 2012
Ramchandra Vs Narayan and Others
Rajasthan High Court · (2012) 03 RAJ CK 0098
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1
High Courts12 Mar 2012
The New India Assurance Company Ltd. Vs Smt. Ganga Devi and Others
Rajasthan High Court · (2012) 03 RAJ CK 0082
High Courts12 Mar 2012Dismissed
Assistant General Manager, State Bank of India Vs Central Govt. Industrial Tribunal-cum-Labour Court, Jaipur and Others
Rajasthan High Court · (2012) 03 RAJ CK 0074
Industrial Disputes Act, 1947 — Section 33C(2)Limitation Act, 1963 — Section 5
High Courts12 Mar 2012Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Smt. Parmeshwari Devi and Others
Rajasthan High Court · (2013) 2 ACC 579 : (2013) ACJ 734 : (2012) 4 TAC 126 : (2012) 3 WLN 163
Motor Vehicles Act, 1988 — Section 140, 140(1), 140(3)
High Courts12 Mar 2012Allowed
Dharmendra Singh Rathore Vs Dr. Jayant Ranawat
Rajasthan High Court · (2012) 03 RAJ CK 0048
Transfer of Property Act, 1882 — Section 106
High Courts12 Mar 2012Dismissed
Smt. Bhanwari Devi Vs Smt. Gheesi and Others
Rajasthan High Court · (2012) 03 RAJ CK 0047
Limitation Act, 1963 — Section 5
High Courts12 Mar 2012Dismissed
Shri S.R. Joya and Others Vs D.R.B. Nath (Raju Nath) and Others
Rajasthan High Court · (2012) 03 RAJ CK 0037
Arbitration and Conciliation Act, 1996 — Section 11, 37, 9
High Courts12 Mar 2012Dismissed
Hanuman Sahai Devan and Others Etc.and Others Vs Dharampal Sharma and Others Etc. and Others Bajaj Allianz General Insurance Company Ltd. Vs Smt. Shakuntala Devi and Others
Rajasthan High Court · (2012) 03 RAJ CK 0021
High Courts12 Mar 2012Dismissed
Vijay Singh and Another Vs Buddha and Others
Rajasthan High Court · (2012) 4 RLW 2932
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 9Rajasthan Tenancy Act, 1955 — Section 207, 88
High Courts06 Mar 2012Allowed
Dharampal Vs Naresh Kumar and Others
Rajasthan High Court · (2012) 4 RLW 2980
Motor Vehicles Act, 1988 — Section 168, 173
High Courts06 Mar 2012Allowed
Arjun Singh Vs R.T.D.C., Jaisalmer
Rajasthan High Court · (2013) ALLMR(Cri) 188 : (2013) 1 BC 361 : (2013) 1 WLN 572
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 300Negotiable Instruments Act, 1881 (NI) — Section 138, 34
High Courts06 Mar 2012Dismissed
Sri Kishan Vs Smt. Shanta Aazad
Rajasthan High Court · (2012) 03 RAJ CK 0125
High Courts06 Mar 2012Dismissed
Om Prakash Shukla Vs State Bank of Bikaner and Jaipur, Shri Gopal Lal Saini and Smt. Satyabhama Agarwal
Rajasthan High Court · (2012) 03 RAJ CK 0100
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Constitution of India, 1950 — Article 226, 227Rajasthan Rent Control Act, 2001 — Section 18
High Courts06 Mar 2012Dismissed
M/s. Vikas Book Ltd. Vs Bank of Baroda, Jaipur and Others
Rajasthan High Court · AIR 2012 Raj 93 : (2012) 3 BC 494 : (2013) 1 RLW 435
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 151Constitution of India, 1950 — Article 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 13(4)(a), 13(4A)
High Courts06 Mar 2012Dismissed
Mohd. Hussain and Another Vs Saleem and Others
Rajasthan High Court · (2012) 03 RAJ CK 0034
High Courts06 Mar 2012Dismissed
Banwari Lal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 RLW 2743
Rajasthan Irrigation and Drainage Act, 1954 — Section 20, 21, 22, 23, 24
High Courts05 Mar 2012Dismissed
Commissioner of Income Tax Vs Vinay Pratap Singh
Rajasthan High Court · (2012) 346 ITR 83
Income Tax Act, 1961 — Section 260A
High Courts05 Mar 2012Dismissed
Bhawani Singh Bhati Vs Rajasthan High Court and Others Smt. Sapna Chouhan Vs The High Court of Judicature for Rajasthan at Jodhpur Ratan Khandegar Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 03 RAJ CK 0055
Advocates Act, 1961 — Section 2, 20, 24, 24(1), 24ABar Council of India Rules, 1975 — Rule 49Constitution of India, 1950 — Article 14, 233, 233(2), 234, 309
High Courts05 Mar 2012
Banwarilal Vs Datturam through LRs.
Rajasthan High Court · AIR 2012 Raj 87 : (2013) 2 CDR 633
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 81, 90