High Courts20 Mar 2012Dismissed
Kesar Deo Vs Sanwarmal and Others
Rajasthan High Court · (2012) 03 RAJ CK 0072
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,035 of 2,241
High Courts20 Mar 2012Dismissed
Rajkumar Mathur Vs RSRTC and Another
Rajasthan High Court · (2012) 03 RAJ CK 0040
High Courts20 Mar 2012
Bank of Baroda Vs Nand Kishore Kachhwaha
Rajasthan High Court · (2012) 03 RAJ CK 0035
High Courts20 Mar 2012Dismissed
Subhash Vs State of Rajasthan
Rajasthan High Court · (2012) 3 Crimes 391 : (2012) 3 RLW 2372
Arms Act, 1959 — Section 25(1B), 3Criminal Procedure Code, 1973 (CrPC) — Section 427Penal Code, 1860 (IPC) — Section 302, 34, 379, 380, 394
High Courts20 Mar 2012Allowed
International Education Society (Registered), Alwar and Others Vs Additional District Judge, No.1, Alwar and Another
Rajasthan High Court · (2012) 03 RAJ CK 0028
High Courts19 Mar 2012
Kamal Chand Gupta Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 3 RLW 2769
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482, 483Penal Code, 1860 (IPC) — Section 182, 211, 323, 341, 452
High Courts19 Mar 2012Dismissed
Charmesh Sharma Vs State of Rajasthan and Another
Rajasthan High Court · (2012) CriLJ 2115 : (2012) 3 RLW 2788
Criminal Procedure Code, 1973 (CrPC) — Section 179, 179(2), 198, 199, 199(1)Evidence Act, 1872 — Section 65BPenal Code, 1860 (IPC) — Section 199, 499, 500, 504
High Courts19 Mar 2012Dismissed
The Union of India Vs Indian Potash Limited
Rajasthan High Court · (2012) 03 RAJ CK 0056
Railway Claims Tribunal Act, 1987 — Section 16, 23
High Courts19 Mar 2012
Bajrang Lal Vs Smt. Dhanni and Others
Rajasthan High Court · (2012) 03 RAJ CK 0033
High Courts19 Mar 2012Dismissed
Commissioner of Income Tax Vs Mahendra Singh Khedla
Rajasthan High Court · (2012) 03 RAJ CK 0029
Income Tax Act, 1961 — Section 260A, 271(1)(c), 68
High Courts19 Mar 2012Allowed
Municipal Council, Jaipur Vs Seth Hameer Mal Golecha through his L.Rs. and Others
Rajasthan High Court · (2012) 3 RLW 2848
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33Criminal Procedure Code, 1973 (CrPC) — Section 306, 307, 308Prevention of Corruption Act, 1988 — Section 5(2)
High Courts19 Mar 2012Dismissed
Surya Prakash Vs Smt. Sushila Devi and Others
Rajasthan High Court · (2013) 1 CDR 554
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Succession Act, 1956 — Section 10, 8, 9Rajasthan Tenancy Act, 1955 — Section 224
High Courts16 Mar 2012Dismissed
Rajasthan Housing Board Jaipur Vs Smt. Pushpa Devi and Others
Rajasthan High Court · (2012) 03 RAJ CK 0107
High Courts16 Mar 2012Dismissed
Commissioner of Income Tax Vs Dr. Giriraj Agarwal Giri
Rajasthan High Court · (2012) 346 ITR 152
Central Excises and Salt Act, 1944 — Section 11ACIncome Tax Act, 1961 — Section 158BFA(2), 260A, 271(1)(c)
High Courts16 Mar 2012Dismissed
Ganga Singh Vs L.Rs of Chhotu Singh and Others
Rajasthan High Court · (2012) 3 RLW 2181
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 21 Rule 55, Order 21 Rule 66, Order 21 Rule 82, Order 21 Rule 88Partition Act, 1893 — Section 2, 3, 3(1), 4, 6Transfer of Property Act, 1882 — Section 3, 44
High Courts14 Mar 2012Dismissed
M/s. Grinding Mills and Others Vs State of Rajasthan and Another
Rajasthan High Court · AIR 2012 Raj 110 : (2012) 4 RLW 2917
Constitution of India, 1950 — Article 14, 19(1)(g), 301, 304(b)Mines and Minerals (Development and Regulation) Act, 1957 — Section 18, 23C, 4, 4(3)
High Courts14 Mar 2012
Hanuman Sahay Sharma Vs Additional District Judge and Others
Rajasthan High Court · (2012) 03 RAJ CK 0103
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
High Courts14 Mar 2012
Girish Kumar Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 RLW 339 : (2012) 3 WLN 383
Penal Code, 1860 (IPC) — Section 323, 34, 341