High Courts26 Mar 2012
Ram Kishan and Another Vs Jagannath and Another
Rajasthan High Court · (2013) 1 CDR 571
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,033 of 2,241
High Courts22 Mar 2012Allowed
Vimla Devi (Smt.) and Others Vs Jhamman Lal Jain
Rajasthan High Court · (2012) 4 RLW 3491
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 6 Rule 17
High Courts22 Mar 2012Dismissed
Union of India and Another Vs Khurshid Ahmed and Others Indian Railway Catering and Tourism Corp. Ltd. and Another Vs Khurshid Ahmed and Another
Rajasthan High Court · (2012) 4 RLW 3005
Constitution of India, 1950 — Article 14
High Courts22 Mar 2012Dismissed
Bhanwar Singh Chouhan Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 RLW 2163
High Courts22 Mar 2012Dismissed
Brajesh Chandra Vyas Vs State and Others
Rajasthan High Court · (2012) 03 RAJ CK 0123
High Courts22 Mar 2012Dismissed
Anandi Lal Kumawat and Others Vs RPSC.
Rajasthan High Court · (2012) 03 RAJ CK 0118
High Courts22 Mar 2012Dismissed
Pramod Bhalothia Vs Principal Secretary, Education Department and Others
Rajasthan High Court · (2012) 03 RAJ CK 0117
Constitution of India, 1950 — Article 226
High Courts22 Mar 2012
Baby Bharti Meghvanshi Vs Sirajuddin and Others
Rajasthan High Court · (2012) 03 RAJ CK 0115
Motor Vehicles Act, 1988 — Section 140
High Courts22 Mar 2012Dismissed
Shambhu Dayal Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) CriLJ 2359 : (2012) 4 RLW 3073
Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 401(6), 432, 432(7), 433Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29, 32A, 37, 8
High Courts22 Mar 2012Dismissed
Brij Mohan Nat Vs Lekharam and Another
Rajasthan High Court · (2012) 03 RAJ CK 0099
High Courts22 Mar 2012Allowed
Tej Singh Vs managing Director, RSRTC and Others
Rajasthan High Court · (2012) 03 RAJ CK 0093
High Courts22 Mar 2012
Anil Kumar Khaliya Vs RSRTC and Another
Rajasthan High Court · (2012) 03 RAJ CK 0062
High Courts22 Mar 2012
Rajbala and Others Vs State and Others
Rajasthan High Court · (2012) 03 RAJ CK 0058
High Courts22 Mar 2012Dismissed
Mst. Khaoon Begum and Others Vs The Municipal Board, Dholpur and Another
Rajasthan High Court · (2012) 03 RAJ CK 0057
Civil Procedure Code, 1908 (CPC) — Section 151, 80
High Courts22 Mar 2012Dismissed
Jagdish and Others Vs Kamlesh Meena and Others
Rajasthan High Court · (2012) 03 RAJ CK 0053
High Courts22 Mar 2012Dismissed
Rajkumari Devi and Others Vs Hazari Lal and Another
Rajasthan High Court · (2012) 03 RAJ CK 0042
Limitation Act, 1963 — Section 5
High Courts22 Mar 2012
Ajay Kumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 03 RAJ CK 0039
High Courts22 Mar 2012Dismissed
Purshottam Das Malpani Vs Union of India
Rajasthan High Court · (2012) 36 STT 167 : (2012) 52 VST 409
Constitution of India, 1950 — Article 14, 245, 246, 246(1), 246(3)Finance Act, 2010 — Section 65, 65(105), 65(105)(zzzz), 65(90a), 66
High Courts22 Mar 2012Dismissed
Manisha (Smt.) Vs Seema Jain (Smt.)
Rajasthan High Court · (2013) 1 WLN 189
High Courts21 Mar 2012Dismissed
Brijraj Singh Vs State of Rajasthan
Rajasthan High Court · (2012) 4 RLW 3277
Prevention of Corruption Act, 1988 — Section 13(1)(d), 7