High Courts02 Apr 2012Dismissed
Bhagirath Dan Barath Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 04 RAJ CK 0027
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,031 of 2,241
High Courts02 Apr 2012Dismissed
Santosh Kumari Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 04 RAJ CK 0004
High Courts30 Mar 2012
Naresh Kumar Gupta Vs State of Rajasthan
Rajasthan High Court · (2012) 4 RLW 3496
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 433Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts30 Mar 2012Dismissed
Shambhu Singh Vs State of Rajasthan and Another
Rajasthan High Court · AIR 2012 Raj 156 : (2012) 4 RLW 3498
Mines and Minerals (Development and Regulation) Act, 1957 — Section 24A, 24A(1), 24A(2)Rajasthan Land Revenue Act, 1956 — Section 89, 89(3), 89(4), 89(5)
High Courts30 Mar 2012Dismissed
Smt. Kani Devi and Another Vs Ramesh Chand and Others
Rajasthan High Court · (2013) 1 CDR 373 : (2013) 2 RLW 1096
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 22 Rule 9, Order 9 Rule 13, 151Limitation Act, 1963 — Section 5
High Courts30 Mar 2012Dismissed
Lohade Ram Meena and Others Vs State of Rajatshan and Others
Rajasthan High Court · (2012) 4 RLW 3578
University Grants Commission Act, 1956 — Section 14, 22, 22(1), 22(2), 22(3)
High Courts30 Mar 2012
Bajrang Lal Vs State of Rajasthan
Rajasthan High Court · (2012) 4 RLW 3595
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 433Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
High Courts29 Mar 2012
Radha Kishan Vs State of Rajasthan
Rajasthan High Court · (2012) 4 RLW 3417 : (2013) 1 WLN 152
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401, 433Prevention of Food Adulteration Act, 1954 — Section 16, 16(1)(c), 7
High Courts29 Mar 2012Allowed
Navab Singh Vs State of Rajasthan
Rajasthan High Court · (2012) 4 RLW 3565
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 307
High Courts29 Mar 2012Dismissed
Rajasthan State Road Transport Corporation and Another Vs Smt. Santosh Devi and Others
Rajasthan High Court · (2012) 03 RAJ CK 0044
High Courts29 Mar 2012
Jita Ram Vs State of Raj.
Rajasthan High Court · (2012) 3 RLW 2828
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts29 Mar 2012Dismissed
Village Panchayat Jaghina Vs Civil Judge (Jr. Div.) Bharatpur and Others
Rajasthan High Court · (2012) 03 RAJ CK 0022
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts29 Mar 2012Allowed
Bhagwati Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 1 WLN 554
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 Mar 2012
Radhey Shyam Chipa Vs Rajasthan State Road Transport Corporation, Jaipur and Another
Rajasthan High Court · (2012) 135 FLR 1022 : (2012) 4 RLW 3420
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(1), 33(2)(b), 33(C)(2)
High Courts28 Mar 2012Dismissed
Dypti Narain Koli Vs Judge, Labour Court and Others
Rajasthan High Court · (2013) 1 CDR 20 : (2012) LLR 934 : (2013) 1 RLW 73
Constitution of India, 1950 — Article 12, 142Industrial Disputes Act, 1947 — Section 11A, 25F, 25G, 25H
High Courts28 Mar 2012
New India Assurance Co. Ltd. and Others Vs Smt. Dhani Devi and Others Smt. Dhani Devi and Others Vs New India Assurance Co. Ltd. and Others
Rajasthan High Court · (2013) 1 WLN 330
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 41Income Tax Act, 1961 — Section 80CMotor Vehicles Act, 1988 — Section 133, 166, 170
High Courts28 Mar 2012Dismissed
Mahendra Kumar Pareek Vs Union of India and Others
Rajasthan High Court · (2012) 03 RAJ CK 0130
High Courts28 Mar 2012Dismissed
Bhagwat Prasad and Others Vs Kanhaiya and Os.
Rajasthan High Court · (2012) 03 RAJ CK 0120
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts28 Mar 2012Dismissed
Smt. Vimla Devi Vs Manoj Kumar Verma and Another
Rajasthan High Court · (2012) 03 RAJ CK 0119
High Courts28 Mar 2012Dismissed
Krishna Alias Karsan Vs State of Rajasthan
Rajasthan High Court · (2012) CriLJ 3323
Penal Code, 1860 (IPC) — Section 302, 304, 324, 449