High Courts28 Mar 2012
Sh. Bhom Singh and Others Vs Sh. Panchu @ Pritam Singh and Others
Rajasthan High Court · (2012) 03 RAJ CK 0067
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,032 of 2,241
High Courts28 Mar 2012Dismissed
Rajasthan State Road Transport Corporation and Others Vs Prithviraj Meena and Another
Rajasthan High Court · (2012) 134 FLR 224 : (2012) LLR 690
Industrial Disputes Act, 1947 — Section 33(2)(b), 33A
High Courts28 Mar 2012Dismissed
Veer Singh alias Veeru Vs State of Rajasthan
Rajasthan High Court · (2013) 1 RLW 216
Criminal Procedure Code, 1973 (CrPC) — Section 100, 50Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 21(c), 41, 42, 43
High Courts28 Mar 2012
M.R. Choudhary Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 2 RLW 1583
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts27 Mar 2012
Ankit and Others Vs State of Rajasthan
Rajasthan High Court · (2013) 2 Crimes 675
Copyright Act, 1957 — Section 63, 68Penal Code, 1860 (IPC) — Section 483, 486
High Courts27 Mar 2012Dismissed
Ram Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 RLW 2348
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21(c), 8(c)
High Courts27 Mar 2012Dismissed
Shyam Prasad Sharma Vs Rajasthan Co-operative Dairy Federation, Jaipur and Another
Rajasthan High Court · (2012) 4 RLW 3380
High Courts27 Mar 2012Dismissed
Rashid Vs Amar Singh Rathore and Another
Rajasthan High Court · (2012) 03 RAJ CK 0124
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Mar 2012Dismissed
Mst. Gulab and Another Vs Board of Revenue Rajasthan, Ajmer and Others
Rajasthan High Court · AIR 2012 Raj 131 : (2012) 4 RLW 3281
Criminal Procedure Code, 1973 (CrPC) — Section 107Rajasthan Land Revenue Act, 1956 — Section 75, 76
High Courts27 Mar 2012Dismissed
Smt. Kamla Devi Vs Prabhu Dayal and Others
Rajasthan High Court · (2012) 03 RAJ CK 0049
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts27 Mar 2012Dismissed
Smt. Dakhu Devi and Others Vs Ranjeet Singh and Others
Rajasthan High Court · (2012) 03 RAJ CK 0043
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Limitation Act, 1963 — Section 5
High Courts27 Mar 2012Dismissed
Bheem Singh Vs Addl. Civil Judge (Sr. Dn.), Bharatpur and Another
Rajasthan High Court · AIR 2012 Raj 152
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 114, 114(e), 35, 76Registration of Births and Deaths Act, 1969 — Section 17(2)
High Courts27 Mar 2012
Balraj Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 RLW 1607
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 302, 304, 34, 341, 342
High Courts27 Mar 2012Dismissed
Tulsi Nagar Vikas Samiti Vs Bhuvneshwar Kumar Agarwal and Others
Rajasthan High Court · AIR 2012 Raj 143
Civil Procedure Code, 1908 (CPC) — Section 10, 10(2)Jaipur Development Authority Act, 1982 — Section 54B, 83(8)(a)Rajasthan Land Revenue Act, 1956 — Section 90B
High Courts27 Mar 2012Dismissed
Prabhu Ram @ Ramesh Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 RLW 1594
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
High Courts26 Mar 2012
Aaram Saini Vs Presiding Officer, Central Government Industrial Tribunal and Labour Court, Jaipur and Others
Rajasthan High Court · (2012) 135 FLR 847
Industrial Disputes Act, 1947 — Section 2(b), 2(s), 25F
High Courts26 Mar 2012Dismissed
Nagar Nigam, Kota Vs Additional District Judge, No. 4, Kota and Others
Rajasthan High Court · (2012) 03 RAJ CK 0114
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts26 Mar 2012Dismissed
State of Rajsthan and Another Vs Devendra Singh Chahar
Rajasthan High Court · (2012) 03 RAJ CK 0086
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts26 Mar 2012Allowed
Jayramdas Chela Vishandan Vs Civil Judge (Jr. Div.), Ist Class, Mahwa, District Dausa and Others
Rajasthan High Court · (2012) 03 RAJ CK 0071
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A(3)Constitution of India, 1950 — Article 227
High Courts26 Mar 2012
Jalaur Singh @ Dilawar Singh and Another Vs Barkat and Others
Rajasthan High Court · (2012) 03 RAJ CK 0059