High Courts21 Mar 2012Dismissed
Padam Kumar @ Pradeep Kumar Vs Yashwant Kumar Garg and Another
Rajasthan High Court · (2012) 03 RAJ CK 0122
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,034 of 2,241
High Courts21 Mar 2012
Murlidhar and Others Vs Madan lal and Another
Rajasthan High Court · (2012) 03 RAJ CK 0110
High Courts21 Mar 2012Dismissed
Aklesh Pratap Singh Vs State and Others
Rajasthan High Court · (2012) 03 RAJ CK 0105
Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005 — Section 14, 14(3), 16, 5(2)
High Courts21 Mar 2012Dismissed
Ramesh Chand Vs Manju Devi
Rajasthan High Court · (2012) 03 RAJ CK 0104
Hindu Marriage Act, 1955 — Section 11, 28
High Courts21 Mar 2012
Manna and Others Vs RSRTC and Others
Rajasthan High Court · (2012) 03 RAJ CK 0092
High Courts21 Mar 2012Allowed
Anuradha Mishra Vs Board of Sec. Edu. and Others
Rajasthan High Court · (2012) 03 RAJ CK 0090
High Courts21 Mar 2012Dismissed
Karan Singh Through Lrs Vs Balu Singh and Others
Rajasthan High Court · (2012) 03 RAJ CK 0069
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 4(4), Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts21 Mar 2012Dismissed
Narayan Dan Charan Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 03 RAJ CK 0065
High Courts21 Mar 2012
Bansi Giri Vs Managing Director, RSRTC and Another
Rajasthan High Court · (2012) 03 RAJ CK 0054
High Courts21 Mar 2012
Chandra Shakher Vyas and Others Vs State and Others Suresh Chander Sharma Vs RPSC and Another
Rajasthan High Court · (2012) 03 RAJ CK 0052
High Courts21 Mar 2012Dismissed
M/s Amit Tyre House and Another Vs M/s J.K. Industries Ltd. and Another
Rajasthan High Court · (2012) 03 RAJ CK 0046
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts21 Mar 2012Dismissed
Ram Swaroop Chauhan Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 03 RAJ CK 0045
High Courts20 Mar 2012Dismissed
Govind Saini Vs Ajmer Central Cooperative Bank Ltd. and Others
Rajasthan High Court · (2013) 3 RLW 2439
High Courts20 Mar 2012
Ghan Shyam Gurjar Vs State and Others
Rajasthan High Court · (2012) 03 RAJ CK 0121
High Courts20 Mar 2012Dismissed
M/s. Safe Infra Projects (P) Ltd. Vs Jaipur Development Authority and Another
Rajasthan High Court · (2012) 03 RAJ CK 0116
Constitution of India, 1950 — Article 14Jaipur Development Authority Act, 1982 — Section 17, 32, 33, 83(3)
High Courts20 Mar 2012
Nihal Singh Vs RPSC Vishram Singh and Others Vs State and Others
Rajasthan High Court · (2012) 03 RAJ CK 0111
High Courts20 Mar 2012Dismissed
Parmanand and Another Vs Devi Lal and Others
Rajasthan High Court · (2012) 03 RAJ CK 0109
Constitution of India, 1950 — Article 227
High Courts20 Mar 2012
Dinesh Arora Vs Smt. Shakuntala Kapoor and Others
Rajasthan High Court · (2012) 03 RAJ CK 0084
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 2 Rule 2, Order 23 Rule 1Evidence Act, 1872 — Section 115
High Courts20 Mar 2012
Arvind Arya Vs RSRTC and Another Chandra Prakash Saini Vs RSRTC and Others
Rajasthan High Court · (2012) 03 RAJ CK 0079
High Courts20 Mar 2012Dismissed
RSRTC and Another Vs Banshi Dhar Raigar
Rajasthan High Court · (2012) 03 RAJ CK 0077
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 9, Order 22 Rule 9(2), Order 43 Rule 1, 100Limitation Act, 1963 — Section 5