High Courts14 Mar 2012
Nand Kishore Vs District Judge and Others
Rajasthan High Court · (2012) 03 RAJ CK 0091
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,036 of 2,241
High Courts14 Mar 2012
M/s. Raj Auto Wheels Pvt. Ltd. Vs Commercial Tax Officer, Ajmer and Others
Rajasthan High Court · (2012) 03 RAJ CK 0075
Constitution of India, 1950 — Article 226Rajasthan Value Added Tax Act, 2003 — Section 33, 83Rajasthan Value Added Tax Rules, 2006 — Rule 39, 77
High Courts14 Mar 2012Dismissed
M/S. Vijay Solvex Ltd. and Another Vs Babu Lal and Others Babu Lal and Others Vs Niranjan Lalji and Others Saurabh Data Vs Babu Lal
Rajasthan High Court · (2012) 03 RAJ CK 0060
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Companies Act, 1956 — Section 12, 13, 26, 33, 34Registration Act, 1908 — Section 17, 49
High Courts14 Mar 2012
Smt. Taj Bano and Others Vs Bansilal and Another
Rajasthan High Court · (2012) 03 RAJ CK 0051
High Courts14 Mar 2012Dismissed
Gajanand and Another Vs Additional Civil Judge and Others
Rajasthan High Court · (2012) 4 RLW 2923
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 17 Rule 1, Order 17 Rule 1(1), Order 18 Rule 2, Order 7 Rule 14Constitution of India, 1950 — Article 227
High Courts14 Mar 2012Dismissed
Saryu Kamal Builders Vs Astt./Dy. Commr. Service Tax Division, Jaipur
Rajasthan High Court · (2013) 289 ELT 264
High Courts13 Mar 2012Allowed
Tanu Kanwar (Smt.) Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 2737
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 164(1), 210, 311Penal Code, 1860 (IPC) — Section 120B, 342, 363, 366, 372
High Courts13 Mar 2012Dismissed
Jarnail Singh Vs State of Rajasthan and others
Rajasthan High Court · AIR 2012 Raj 168
Rajasthan Minor Mineral Concession Rules, 1986 — Rule 7
High Courts13 Mar 2012Allowed
Ammini P.T. (Smt.) Vs Union of India and Others
Rajasthan High Court · (2012) 4 RLW 2892
Constitution of India, 1950 — Article 226
High Courts13 Mar 2012Dismissed
Om Prakash and Another Vs Chhitar and Others
Rajasthan High Court · (2012) 03 RAJ CK 0102
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Limitation Act, 1963 — Section 5
High Courts13 Mar 2012Dismissed
Mool Chand Vs The Civil Judge and Others
Rajasthan High Court · (2012) 03 RAJ CK 0095
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts13 Mar 2012Allowed
Ramesh Kumar Jain Vs Master Rajan and Another
Rajasthan High Court · (2012) 03 RAJ CK 0094
High Courts13 Mar 2012Dismissed
Shripal Vs Kishan Lal
Rajasthan High Court · (2012) 03 RAJ CK 0080
Constitution of India, 1950 — Article 227Rajasthan Rent Control Act, 2001 — Section 13(1)
High Courts13 Mar 2012Dismissed
Jugal Singh Vs The Bank of Baroda and Another
Rajasthan High Court · (2012) 03 RAJ CK 0078
High Courts13 Mar 2012Dismissed
Akhil Bhargava Vs Union of India and Others
Rajasthan High Court · (2012) 03 RAJ CK 0068
High Courts13 Mar 2012Allowed
M/s Maloo Finvest Services Pvt. Ltd. Vs Om Prakash Sharma and State of Rajasthan
Rajasthan High Court · (2012) 03 RAJ CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 79, 80
High Courts13 Mar 2012Dismissed
Vishnuswaroop Srivastava (deceased) through Legal Representatives Vs Additional Civil Judge and Others
Rajasthan High Court · (2012) 03 RAJ CK 0064
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 7 Rule 14
High Courts13 Mar 2012Allowed
Kailash Chand Vs Ram Prasad and Others
Rajasthan High Court · (2012) 03 RAJ CK 0018
Motor Vehicles Act, 1988 — Section 2(3)
High Courts12 Mar 2012Allowed
Bhanwar Singh Vs State of Rajasthan
Rajasthan High Court · (2013) 1 Crimes 594
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts12 Mar 2012
Rajaram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 RLW 2356