High Courts03 Apr 2012
Rohit Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 RLW 115
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 2(i)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,030 of 2,241
High Courts03 Apr 2012Dismissed
Satya Narayan Verma Vs State of Rajasthan and Others Suo Motu Vs The Registrar, Board of Revenue
Rajasthan High Court · (2012) 04 RAJ CK 0092
High Courts03 Apr 2012Dismissed
Koshlesh Kumar Sharma Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 2 WLN 575
Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 120B, 409, 467, 468, 471Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 14, 17
High Courts03 Apr 2012
United India Insurance Co. Ltd. Vs Smt. Shanta and Others
Rajasthan High Court · (2012) 04 RAJ CK 0073
High Courts03 Apr 2012Dismissed
Ishu Sharma and Another Vs State and Others
Rajasthan High Court · (2012) 04 RAJ CK 0069
High Courts03 Apr 2012
Sheela Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 WLN 584
Constitution of India, 1950 — Article 300A
High Courts03 Apr 2012
Rahul Tulsiani Vs Raj. Technical University, Kotaand Another
Rajasthan High Court · (2012) 2 WLN 588
Right to Information Act, 2005 — Section 4(1), 4(1)(b)
High Courts03 Apr 2012Dismissed
Rajendra Singh Vs Smt. Nirmala Devi
Rajasthan High Court · (2012) 2 WLN 550
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts03 Apr 2012Allowed
Prahlad Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 WLN 415
General Clauses Act, 1897 — Section 27
High Courts02 Apr 2012
Anoop Kumar and Anr Vs Nanuram and Ors
Rajasthan High Court · (2012) 2 WLN 546
High Courts02 Apr 2012Dismissed
Smt. Nikku Devi Vs State (Women and Child) and Others
Rajasthan High Court · (2012) 04 RAJ CK 0103
High Courts02 Apr 2012Dismissed
The Managing Director, Rajasthan State Road Transport Corporation, Jaipur Vs Chhoga Lal Saini and Another
Rajasthan High Court · (2012) 134 FLR 836 : (2012) LLR 844 : (2012) 2 WLN 579
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts02 Apr 2012Dismissed
Shishram Kharra Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 04 RAJ CK 0078
High Courts02 Apr 2012Dismissed
Vinod Aswani Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 04 RAJ CK 0070
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13, 16, 22
High Courts02 Apr 2012
Shanti Lal Jain Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 04 RAJ CK 0068
High Courts02 Apr 2012Dismissed
Roshan Vs Narain Ram and Others
Rajasthan High Court · (2012) 3 RLW 2209
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 1, Order 9 Rule 13, 113, 115
High Courts02 Apr 2012Dismissed
Smt. Chanda Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 WLN 581
Rajasthan Panchayati Raj Act, 1994 — Section 84(10), 89, 89(8), 89(8A)Rajasthan Panchayati Raj Rules, 1996 — Rule 289
High Courts02 Apr 2012Dismissed
Mahesh Sharma and Others Vs State of Rajashan and Others
Rajasthan High Court · (2012) 04 RAJ CK 0043
Rajasthan Panchayati Raj Prabodhak Service Rules, 2008 — Rule 13
High Courts02 Apr 2012Dismissed
Pushpa Devi Maloo Vs Land Acquisition Officer and Others
Rajasthan High Court · (2012) 4 RLW 3472 : (2012) 3 WLN 42
Railways Act, 1989 — Section 20A, 20A(1), 20A(4), 20E, 20E(1)
High Courts02 Apr 2012
Yogesh Kumar Acharya and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 2 WLN 539