High Courts10 Apr 2012
Nitin Gupta Vs Rent Tribunal, Alwar and Others
Rajasthan High Court · (2012) 2 WLN 551
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 47 Rule 1, 151
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,028 of 2,241
High Courts10 Apr 2012Dismissed
Ram Lal and Others Vs Shri Bajrang Lal
Rajasthan High Court · (2013) 1 CDR 577
Civil Procedure Code, 1908 (CPC) — Section 96Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 24, 40, 6Registration Act, 1908 — Section 17, 49
High Courts10 Apr 2012Allowed
Man Singh Vs State of Rajasthan
Rajasthan High Court · (2012) 4 WLN 386
Rajasthan Excise Act, 1950 — Section 19, 54, 54A
High Courts10 Apr 2012Dismissed
Dungar Singh Vs LRs. of Jagdish Chandra
Rajasthan High Court · (2012) 04 RAJ CK 0005
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3(1), 151Constitution of India, 1950 — Article 227
High Courts10 Apr 2012Dismissed
Pepi Devi and Others Vs Municipal Board, Pali
Rajasthan High Court · (2012) 3 WLN 37
Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Municipalities Act, 1959 — Section 80Transfer of Property Act, 1882 — Section 53A
High Courts09 Apr 2012Dismissed
Ranveer Singh Vs State of Rajasthan
Rajasthan High Court · (2012) 4 RLW 3313
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 380, 453
High Courts09 Apr 2012
Dr. Naveen Agarwal and Others Vs State and Others Dr. Ishita Gupta Vs RUHS and Another
Rajasthan High Court · (2013) 1 CDR 335 : (2013) 2 SCT 535
Constitution of India, 1950 — Article 14, 16, 226
High Courts09 Apr 2012Allowed
State of Rajasthan Vs Sharda Kanwar
Rajasthan High Court · (2013) 2 RLW 1110
Criminal Procedure Code, 1973 (CrPC) — Section 482Rajasthan Excise Act, 1950 — Section 54A, 69, 69(6)
High Courts09 Apr 2012
Diwar Chand Morya Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) 2 WLN 533
High Courts09 Apr 2012Dismissed
Ghisa Ram and Others Vs Board of Revenue and Others
Rajasthan High Court · (2012) 2 WLN 542
Constitution of India, 1950 — Article 227
High Courts09 Apr 2012Dismissed
Koyali (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 RLW 2441 : (2012) 3 WLN 46
Constitution of India, 1950 — Article 226
High Courts09 Apr 2012Dismissed
Balluram Sharma Vs District Collector (Recovery), Jaipur and Others
Rajasthan High Court · (2012) 2 WLN 561
High Courts09 Apr 2012
Ramesh Chand and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (2012) 2 WLN 553
Land Acquisition Act, 1894 — Section 18, 28A
High Courts09 Apr 2012Allowed
Ghanshyam Meena Vs Board of Secondary Education and Another
Rajasthan High Court · (2013) 1 CDR 574
High Courts09 Apr 2012
National Engineering Industries Limited Vs The Municipal Corporation and Others
Rajasthan High Court · (2013) 2 RLW 1001
Limitation Act, 1963 — Section 5
High Courts06 Apr 2012Dismissed
Amrit Lal and Others Vs Board of Revenue and Others
Rajasthan High Court · (2012) 04 RAJ CK 0132
Constitution of India, 1950 — Article 227
High Courts06 Apr 2012Allowed
Nand Kishore and Others Vs Shri Niwas and Others
Rajasthan High Court · (2013) 1 RCR(Rent) 212 : (2012) 4 RLW 3571
Civil Procedure Code, 1908 (CPC) — Section 100, 96Evidence Act, 1872 — Section 116
High Courts06 Apr 2012
Smt. Kalli Devi Meena Vs Addl. Civil Judge (S.D.) and ACJM No. 13, Bassi, Jaipur Metropolitan and Another
Rajasthan High Court · (2012) 2 WLN 635
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts06 Apr 2012
Divisional Manager, Rajasthan State Road Transport Corporation, Kota Vs Sh. Mahipal Singh and Another
Rajasthan High Court · (2012) 2 WLN 557
Industrial Disputes Act, 1947 — Section 17, 8