High Courts17 Apr 2012
Matu Ram Vs State and Others
Rajasthan High Court · (2013) 2 CDR 794
Rajasthan Panchayati Raj Prabodhak Service Rules, 2008 — Rule 13
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,026 of 2,241
High Courts16 Apr 2012Allowed
Raj. State Road Transport Corporation and Others Vs S.K. Khatri
Rajasthan High Court · (2013) 3 CDR 1514
High Courts16 Apr 2012Dismissed
Vijay Kumar Vs State of Rajasthan
Rajasthan High Court · (2012) CriLJ 2790 : (2013) 2 RLW 1578
Criminal Procedure Code, 1973 (CrPC) — Section 219, 313, 464, 465Evidence Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 379, 380, 381, 408, 409
High Courts16 Apr 2012
Natu Lal and Another Vs State
Rajasthan High Court · (2012) CriLJ 3330
Penal Code, 1860 (IPC) — Section 201, 299, 300, 302, 304
High Courts16 Apr 2012Dismissed
Rajendra Prasad Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 04 RAJ CK 0107
Limitation Act, 1963 — Section 5
High Courts16 Apr 2012
Smt Dhapli and Others Vs Additional District and Sessions Judge and Others
Rajasthan High Court · (2012) 04 RAJ CK 0085
High Courts16 Apr 2012Dismissed
Nawal Kishore Vs Civil Judge and Others
Rajasthan High Court · (2012) 04 RAJ CK 0083
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts16 Apr 2012Dismissed
Shanti Lal Jain Vs The Commissioner of Income Tax, Kota
Rajasthan High Court · (2012) 254 CTR 229 : (2012) 208 TAXMAN 1
Income Tax Act, 1961 — Section 260A, 40A(2)
High Courts13 Apr 2012
State of Rajasthan Vs Kanhaiyalal Ajit Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 1 WLN 201
Explosive Substances Act, 1908 — Section 4, 5Penal Code, 1860 (IPC) — Section 286, 304A
High Courts13 Apr 2012
Albert David Ltd. and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2012) CriLJ 4266 : (2013) 1 RCR(Criminal) 562 : (2012) 4 RLW 3645
Drugs and Cosmetics Act, 1940 — Section 18, 18(A), 18A(1), 22, 23
High Courts13 Apr 2012Dismissed
Dinesh Kumar and Others Vs Nand Lal Mehra and Others
Rajasthan High Court · (2012) 4 RLW 3406
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Apr 2012Dismissed
M/s Devdashrath Royalties Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 4 RLW 3037 : (2012) 3 WLN 89
Rajasthan Minor Mineral Concession Rules, 1986 — Rule 35(vi)(c)
High Courts13 Apr 2012
Anwar Vs Shamim Bano and Another
Rajasthan High Court · (2012) CriLJ 2552 : (2012) 4 RLW 3093
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 126(1), 127, 128Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3Penal Code, 1860 (IPC) — Section 406, 498A
High Courts13 Apr 2012Dismissed
Heera Lal Vs Additional District and Sessions Judge and Others
Rajasthan High Court · (2012) 04 RAJ CK 0072
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 17 Rule 1(1), Order 18 Rule 2, Order 22 Rule 4(3), Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts12 Apr 2012Dismissed
Bherulal and Hemraj and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 3 RLW 2463 : (2013) 1 WLN 84
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319Evidence Act, 1872 — Section 25, 27Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 325
High Courts12 Apr 2012Dismissed
Majid Khan Vs State of Rajasthan
Rajasthan High Court · (2013) 2 RLW 1073
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304A, 337, 338Probation of Offenders Act, 1958 — Section 4
High Courts12 Apr 2012Allowed
Kismat Singh Vs State
Rajasthan High Court · (2012) CriLJ 3326
Evidence Act, 1872 — Section 27, 34Penal Code, 1860 (IPC) — Section 201, 302, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)
High Courts11 Apr 2012Dismissed
Rajesh Saharan Vs State of Rajasthan
Rajasthan High Court · (2013) 2 RLW 1163
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 273, 299, 299(1), 313Evidence Act, 1872 — Section 137, 138, 33
High Courts11 Apr 2012Dismissed
Deva and Others Vs Board of Revenue for Rajasthan and Others
Rajasthan High Court · (2012) 3 WLN 67
Rajasthan Tenancy Act, 1955 — Section 188
High Courts11 Apr 2012Dismissed
Om Prakash Vs The Director, Directorate Treasury and Accounts, Jaipur and Others
Rajasthan High Court · (2012) 04 RAJ CK 0098