High Courts11 Apr 2012Dismissed
Sanjay Khinchi Vs Regional Manager and Another
Rajasthan High Court · (2012) 134 FLR 838 : (2012) 4 LLJ 687
Industrial Disputes Act, 1947 — Section 25G
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,027 of 2,241
High Courts11 Apr 2012Dismissed
Multan Nagar Grah Nirman Sehkari Samiti, Ltd. Divakiri Alwar Vs Deep Chand and Others
Rajasthan High Court · (2012) 04 RAJ CK 0075
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 96
High Courts11 Apr 2012Dismissed
Commissioner of Income Tax, Jaipur-II, Jaipur Vs M/s. The Asian Marketing, CC-208, Gole Market, Jawahar Nagar, Jaipur
Rajasthan High Court · (2012) 04 RAJ CK 0067
Income Tax Act, 1961 — Section 40
High Courts11 Apr 2012Dismissed
Rajasthan State Industrial Development and Investment Corporation Ltd. Vs Board of Revenue, Ajmer and Others
Rajasthan High Court · (2012) 3 WLN 107
Rajasthan Land Revenue Act, 1956 — Section 136
High Courts11 Apr 2012Dismissed
Manju Bai Vs State of Rajasthan
Rajasthan High Court · (2012) CriLJ 4005
Criminal Procedure Code, 1973 (CrPC) — Section 169, 319Penal Code, 1860 (IPC) — Section 302, 307, 323, 325
High Courts11 Apr 2012
Tiloka Ram Vs Bhika Ram and Another
Rajasthan High Court · (2012) 2 RLW 1860
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Transfer of Property Act, 1882 — Section 52
High Courts11 Apr 2012Dismissed
Rajendra Kumar Jain Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 04 RAJ CK 0025
Rajasthan Educational Subordinate Service Rules, 1971 — Rule 38Rajasthan Medical and Health Subordinate Service Rules, 1965 — Rule 19
High Courts11 Apr 2012Dismissed
Union of India Vs Savitri Devi
Rajasthan High Court · (2013) 1 ACC 857 : (2013) 3 CDR 1509
Railways Act, 1989 — Section 123(b), 123(b)(ii)
High Courts11 Apr 2012Dismissed
Habib Khan Vs The Debit Recovery Tribunal and Others
Rajasthan High Court · AIR 2012 Raj 129 : (2013) 3 BC 48
Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 30
High Courts11 Apr 2012Dismissed
Abdulla Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 4 RLW 3241
Criminal Procedure Code, 1973 (CrPC) — Section 161, 169, 319, 319(1), 319(4)Penal Code, 1860 (IPC) — Section 120B, 302, 306, 34
High Courts11 Apr 2012Dismissed
Devender Kumar and Others Vs Eklavya Singh and Others
Rajasthan High Court · (2012) 04 RAJ CK 0007
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 40 Rule 1, 40Criminal Procedure Code, 1973 (CrPC) — Section 161Partnership Act, 1932 — Section 37
High Courts10 Apr 2012Allowed
Mukut Bihari Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 WLN 572
High Courts10 Apr 2012
Gyarshi and Others Vs Kanhaiya Lal and Others
Rajasthan High Court · (2012) 2 WLN 570
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18(2), 151, 152, 153
High Courts10 Apr 2012Dismissed
Durga Sevak Sharma Vs Registrar, Co-operative Societies, Jaipur and Others
Rajasthan High Court · (2012) 2 WLN 556
Constitution of India, 1950 — Article 226
High Courts10 Apr 2012
Nidhi Grover (Smt.) Vs Hari Ram and Another
Rajasthan High Court · (2012) 2 WLN 536
High Courts10 Apr 2012
Gyan Chand Vs State of Rajasthan
Rajasthan High Court · (2012) 04 RAJ CK 0102
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2, 8
High Courts10 Apr 2012
Chhattisgarh Distilleries Ltd. and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) 3 WLN 58
Criminal Procedure Code, 1973 (CrPC) — Section 83
High Courts10 Apr 2012
Surendra Kumar Gupta Vs Rrvunl and Another
Rajasthan High Court · (2012) 2 WLN 534
Constitution of India, 1950 — Article 226
High Courts10 Apr 2012
State of Rajasthan and Ann Vs Land Acquisition Officer, Jaipur-I, Jaipur and Others
Rajasthan High Court · (2012) 2 WLN 429
Rajasthan Land Acquisition (Amendment) Act, 1989 — Section 18, 28A, 34
High Courts10 Apr 2012Dismissed
Chandrabhan Ranasariya Vs Arun Kumar and Another
Rajasthan High Court · (2012) 2 WLN 544
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1(3)