COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,025 of 2,241

High Courts23 Apr 2012

The Oriental Insurance Co. Ltd. Vs Smt. Badami Devi and Others

Rajasthan High Court · (2013) 1 ACC 518 : (2012) 4 LLJ 338 : (2013) 2 RLW 1609 : (2013) 3 SCT 410 : (2012) 4 WLC 248 : (2012) 3 WLN 393

Employees Compensation Act, 1923 — Section 2, 3, 30, 30(1)Motor Vehicles Act, 1988 — Section 147, 149(2), 167Workmens Compensation Act, 1923 — Section 17, 2, 3, 30, 4

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High Courts23 Apr 2012Allowed

Krishna Lal Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 3 RLW 2179

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 397, 420

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High Courts20 Apr 2012Dismissed

Mahendra Singh and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2013) 1 RLW 59

Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 482Penal Code, 1860 (IPC) — Section 304B

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High Courts20 Apr 2012Dismissed

Dasrath Kumar Gandhi Vs Judge, Rent Tribunal, Bharatpur and Others

Rajasthan High Court · (2012) 04 RAJ CK 0112

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts20 Apr 2012Allowed

shikha Mathur Vs The Registrar, University of Rajasthan, Jaipur and Another

Rajasthan High Court · (2012) 04 RAJ CK 0100

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High Courts20 Apr 2012Allowed

Ram Prakash sharma Vs The union of India and Others

Rajasthan High Court · (2012) 04 RAJ CK 0046

Constitution of India, 1950 — Article 226

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High Courts20 Apr 2012

Abdul Vahid Vs State of Rajasthan

Rajasthan High Court · (2013) 1 RLW 62

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High Courts20 Apr 2012Dismissed

Sonia Tak Vs Union of India and Others

Rajasthan High Court · (2012) 04 RAJ CK 0006

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High Courts19 Apr 2012Dismissed

The Managing Committee, Gyanjyoti Senior Secondary School Vs Tejpal Singh Tyagi and Others

Rajasthan High Court · (2012) 4 RLW 3528

Limitation Act, 1963 — Section 5

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High Courts19 Apr 2012Dismissed

RPSC Vs Jagdish Narain Pandey

Rajasthan High Court · AIR 2012 Raj 170 : (2013) 2 CDR 1009

Constitution of India, 1950 — Article 19, 320Right to Information Act, 2005 — Section 10, 11, 19, 2(h), 20

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High Courts18 Apr 2012Dismissed

Manish Kumar Nagar Vs Union of India and Others

Rajasthan High Court · AIR 2012 Raj 166

Constitution of India, 1950 — Article 226, 226(3)

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High Courts18 Apr 2012Dismissed

Sandhiya Jain (Smt.) Vs State of Raj.

Rajasthan High Court · (2013) 3 RLW 2452

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 438Penal Code, 1860 (IPC) — Section 120B, 406, 420

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High Courts18 Apr 2012

Prakash Chandra Vs State of Rajasthan and Another

Rajasthan High Court · (2012) 3 RLW 2844

Criminal Procedure Code, 1973 (CrPC) — Section 172, 173(1), 482

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High Courts18 Apr 2012Dismissed

Oriental Insurance Co. Ltd. Vs Deepak Kumar and Others

Rajasthan High Court · (2013) 2 ACC 80 : (2013) ACJ 240

Motor Vehicles Act, 1988 — Item 5(b)

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High Courts17 Apr 2012