Antiquities and Art Treasures Act, 1972 — Section 14, 25(1), 25(2), 5Constitution of India, 1950 — Article 14, 19, 19(1)(d), 19(5), 21Criminal Procedure Code, 1973 (CrPC) — Section 167, 235(2), 248(2), 309, 357

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High Courts08 May 2012Dismissed

Bachna Ram Vs Ratna Ram and Others

Rajasthan High Court · AIR 2012 Raj 114 : (2012) 2 WLN 626

Evidence Act, 1872 — Section 3

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High Courts08 May 2012Dismissed

Brahmanand and Another Vs State of Rajasthan and Another

Rajasthan High Court · (2012) 3 Crimes 557 : (2013) 1 RLW 173

Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 91Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 136, 76, 77, 78

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High Courts08 May 2012Allowed

Radiant Silk Mills (M/s.) (Pvt.) Ltd. and Another Vs The Addl. Civil Judge (JD) and Others

Rajasthan High Court · (2013) 3 RLW 2230

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17

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High Courts08 May 2012Dismissed

Badri Narain Modi Vs Deputy Commissioner, Department of Income Tax and Another

Rajasthan High Court · (2013) 3 RLW 2601

Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 131, 132, 143(2), 158BC, 245C

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High Courts07 May 2012Dismissed

Mohani Bai and Others Vs The Board of Revenue Ajmer and Others

Rajasthan High Court · (2012) 2 WLN 617

Contract Act, 1872 — Section 23Rajasthan Tenancy Act, 1955 — Section 223, 224, 53Registration Act, 1908 — Section 17, 49

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High Courts07 May 2012Dismissed

Kuldip Kumar Lal Vs Suman Rani

Rajasthan High Court · AIR 2012 Raj 175

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Hindu Marriage Act, 1955 — Section 13, 15, 28Limitation Act, 1963 — Section 5

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High Courts04 May 2012Dismissed

Precision Cars India Pvt. Ltd. Vs Porsche Middle East and Africa and Another

Rajasthan High Court · (2013) 3 RLW 2304

Arbitration and Conciliation Act, 1996 — Section 37, 9Specific Relief Act, 1963 — Section 14, 41

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High Courts04 May 2012Dismissed

Hem Singh and Others Vs Balwant Singh and Others

Rajasthan High Court · (2013) 1 CDR 542

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High Courts02 May 2012

State of Rajasthan and Others Vs Babu Lal Sharma

Rajasthan High Court · (2012) 05 RAJ CK 0076

Limitation Act, 1963 — Section 5

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High Courts01 May 2012Dismissed

Brij Behari Sharma Vs Chief Manager, Kota and Another

Rajasthan High Court · (2012) 134 FLR 656

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 33(2)

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High Courts01 May 2012Dismissed

Mayo College General Council Vs Commissioner, Central Excise (Appeals), Jaipur-II and Another

Rajasthan High Court · (2012) 193 ECR 351 : (2012) 3 RLW 2113 : (2012) 3 RLW 21113 : (2012) 28 STR 225

Central Excises and Salt Act, 1944 — Section 35FFinance Act, 1994 — Section 65(105)(zze), 76, 77, 77(1)(a), 77(2)

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High Courts30 Apr 2012Dismissed

Vodafone Digilink Ltd. Vs Commissioner of Central Excise, Jaipur-II

Rajasthan High Court · (2013) 29 STR 229 : (2012) 53 VST 139

Central Excises and Salt Act, 1944 — Section 11A, 35GFinance Act, 1994 — Section 68, 73, 75, 76, 78

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High Courts30 Apr 2012Dismissed

Mahendra Kumar Sonwal Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 3 RLW 1947

Constitution of India, 1950 — Article 14, 15(1), 16, 21, 243GRajasthan Panchayati Raj Act, 1994 — Section 79, 80, 82, 89, 89(1)Rajasthan Panchayati Raj Rules, 1996 — Rule 170, 258(1), 259, 259(6), 266

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