COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,021 of 2,241

High Courts17 May 2012Dismissed

Neon Lawrie and Another Vs O.R. Properties and Builders (P) Ltd. and Others

Rajasthan High Court · (2013) 1 RCR(Rent) 348 : (2013) 3 RLW 2647

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 22 Rule 9, Order 41 Rule 22, Order 41 Rule 33Transfer of Property Act, 1882 — Section 52

High Courts16 May 2012Dismissed

Ranjithmal Chordiya Vs Shivram Singh and Another

Rajasthan High Court · (2013) 1 CDR 69

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d), 115Limitation Act, 1963 — Section 6, 8

High Courts16 May 2012Dismissed

Sitaram Vs Board of Revenue Rajasthan Ajmer and Others

Rajasthan High Court · (2012) 2 WLN 524

Rajasthan Tenancy Act, 1955 — Section 230

High Courts16 May 2012

Vardhman Silk Mills Pvt. Ltd. and Others Vs Union Bank of India

Rajasthan High Court · (2012) 2 WLN 601

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

High Courts16 May 2012Allowed

Surendra Singh Vs State of Rajasthan

Rajasthan High Court · (2012) 05 RAJ CK 0045

High Courts16 May 2012Dismissed

Chittar Lal and Others Vs Additional District and Sessions Judge and Others

Rajasthan High Court · (2012) 2 WLN 559

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

High Courts16 May 2012

Jetha Ram and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 3 RLW 2874 : (2012) 3 WLN 185

Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 21, 22, 4Rajasthan Land Revenue Act, 1956 — Section 5(28), 92, 93Rajasthan Tenancy Act, 1955 — Section 16, 5(28)

High Courts16 May 2012Allowed

Pankaj Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 1 RLW 181

High Courts16 May 2012Dismissed

Prabhu Das Vs Nathu Das and Others

Rajasthan High Court · (2012) 2 WLN 532

High Courts15 May 2012Dismissed

Govind Devi (Smt.) Vs Kanhaiya Lal and Another

Rajasthan High Court · (2012) 2 WLN 573

Constitution of India, 1950 — Article 227

High Courts15 May 2012Dismissed

Mangi Lal Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 2 WLN 558

Prevention of Corruption Act, 1988 — Section 7(13)(1)(d), 7(13)(2)

High Courts15 May 2012

Bajrang Lal and Another Vs Union of India and Others

Rajasthan High Court · (2012) 2 WLN 567

Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304A

High Courts15 May 2012Dismissed

State of Rajasthan and Others Vs Smt. Paras Kanwar

Rajasthan High Court · (2012) 3 RLW 2165

Limitation Act, 1963 — Section 5

High Courts15 May 2012Dismissed

Deva Ram Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 2 WLN 562

Limitation Act, 1963 — Section 5

High Courts15 May 2012

Ma Veshno Devi Gangsaw Industry and Others Vs The State of Rajasthan and Others

Rajasthan High Court · (2012) 2 WLN 540

High Courts15 May 2012Dismissed

Rohitash Vs Board of Revenue, Rajasthan Ajmer and Others

Rajasthan High Court · (2012) 2 WLN 523

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4Rajasthan Tenancy Act, 1955 — Section 188, 53, 88, 89

High Courts15 May 2012Dismissed

Shri Gajendra @ Gajanand Vs Shyamlal Jha and Others

Rajasthan High Court · (2012) 2 WLN 548

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 16Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 65

High Courts15 May 2012Dismissed

Smt. Sarbati and Ors Vs Board of Revenue and Others

Rajasthan High Court · (2012) 2 WLN 577

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3), Order 23 Rule 1(3)(b), Order 23 Rule 3A, 151

High Courts15 May 2012

Mukesh Sharma Vs Smt. Madhuri

Rajasthan High Court · AIR 2012 Raj 135

Hindu Marriage Act, 1955 — Section 13, 13(1), 28Penal Code, 1860 (IPC) — Section 498A

High Courts14 May 2012Dismissed

Mohan Lal Vs Bhupal Singh

Rajasthan High Court · (2012) 3 WLN 33

Negotiable Instruments Act, 1881 (NI) — Section 118