High Courts14 May 2012Dismissed
M/s. Bhanavi Agro Private Limited and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 WLN 22
Sales of Goods Act, 1930 — Section 19, 4
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,022 of 2,241
High Courts14 May 2012
Ramesh Chand and Another Vs Civil Judge (S.D.) Karauli and Others
Rajasthan High Court · (2012) 3 RLW 2117 : (2012) 2 WLN 603
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Rajasthan Co-operative Societies Act, 1965 — Section 58
High Courts14 May 2012
Hemraj Lunawat Vs Kishan Lal and Another
Rajasthan High Court · (2012) 2 WLN 610
Constitution of India, 1950 — Article 227
High Courts14 May 2012Allowed
Jal Shree (Smt.) and Others Vs Hansraj and Others
Rajasthan High Court · (2013) 2 ACC 169 : (2012) 3 WLN 174
High Courts14 May 2012
Paras Kumar and Others Vs Addl. District Judge (FT) No. 2, Ajmer Camp, Beawar and Others
Rajasthan High Court · (2012) 2 WLN 595
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts14 May 2012Allowed
Jagdish Prasad Vs Santu Singh and Others
Rajasthan High Court · (2012) 3 WLN 169
High Courts14 May 2012Dismissed
Man Singh Vs Ladu Singh
Rajasthan High Court · (2013) 3 RLW 2325
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17, 100, 96
High Courts11 May 2012Dismissed
Rajesh Kumar Meena and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 CDR 558
Constitution of India, 1950 — Article 226Right of Children to Free and Compulsory Education Act, 2009 — Section 23, 23(1), 23(2), 25, 34
High Courts11 May 2012Allowed
M/s. Laxmi Agencies Vs State of Rajasthan
Rajasthan High Court · (2013) 1 Crimes 477 : (2012) 4 WLN 531
Insecticides Act, 1968 — Section 22, 22(5), 24(2), 24(3), 24(4)
High Courts11 May 2012Dismissed
Harphool and Others Vs Addl. Distt. Collector, Sikar and Others
Rajasthan High Court · (2012) 2 WLN 522
High Courts11 May 2012
Radhegopal Vs The Board of Revenue Ajmer and Others
Rajasthan High Court · (2012) 05 RAJ CK 0082
Rajasthan Land Revenue Act, 1956 — Section 91, 91(2)
High Courts11 May 2012Dismissed
Teena Jain Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 05 RAJ CK 0078
Constitution of India, 1950 — Article 21
High Courts11 May 2012Dismissed
Sriram General Insurance Co. Ltd. Vs Kartar Singh and Others
Rajasthan High Court · (2012) 3 RLW 2120
Employees Compensation Act, 1923 — Section 10, 4(1)(a)Motor Vehicles Act, 1988 — Section 133
High Courts11 May 2012
Chiman Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 WLN 592
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 21, Order 39 Rule 1, Order 39 Rule 2, 151
High Courts11 May 2012
Municipal Corporation, Jaipur Vs The Additional District Judge, No. 6, Jaipur City, Jaipur and Others
Rajasthan High Court · (2012) 3 RLW 2123
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts10 May 2012
Lekhram Vs The State of Rajasthan
Rajasthan High Court · (2012) CriLJ 4258 : (2013) 3 RLW 2545 : (2013) 3 RLW 2123
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 64, 7ALimitation Act, 1963 — Section 5
High Courts09 May 2012
New India Assurance Co. Ltd. Vs Indra Devi and Others
Rajasthan High Court · (2013) 1 ACC 823 : (2013) ACJ 258
Motor Vehicles Act, 1988 — Section 163A
High Courts09 May 2012Dismissed
Commissioner of Income Tax Vs Historic Resort Hotels
Rajasthan High Court · (2012) 05 RAJ CK 0105
Income Tax Act, 1961 — Section 154, 260A, 32, 32(1), 32(2)
High Courts09 May 2012Dismissed
Nobissa Grah Nirman Sahakari Samiti Ltd. Vs Murari Lal Sharma and Another
Rajasthan High Court · (2013) 1 SCT 235 : (2013) 2 SLJ 106
Minimum Wages Act, 1948 — Section 20(2), 3(1)(a)(b), 5(2)Rajasthan Shops And Commercial Establishments Act, 1958 — Section 2(7)
High Courts09 May 2012Dismissed
Hari Raj Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 CDR 117
Constitution of India, 1950 — Article 14, 19, 226, 318, 31ARajasthan Imposition of Ceiling on Agricultural Holdings (Amendment) Act, 1976 — Section 4Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment) Act, 1978 — Section 2