COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,024 of 2,241

High Courts30 Apr 2012Dismissed

Dr. Anil Kumawat and Others Vs Naveen Agarwal and Others Dr. (Miss) Ranjana Atal Vs Rajasthan University of Health Science and Others

Rajasthan High Court · (2013) 1 CDR 348

Constitution of India, 1950 — Article 226Postgraduate Medical Education Regulations, 2000 — Regulation 9

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High Courts27 Apr 2012

Union of India and Others Vs State of Raj. and Others Sangmarmar Khan Vikas Samiti Vs Union of India and Others

Rajasthan High Court · (2013) 2 CDR 912

Constitution of India, 1950 — Article 14, 21, 226(3), 48A, 51AMines and Minerals (Development and Regulation) Act, 1957 — Section 19, 21, 27, 29(3)Railways Act, 1989 — Section 151, 2, 25

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High Courts27 Apr 2012Allowed

Madan Lal Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 2 CDR 605

Constitution of India, 1950 — Article 14, 15, 16, 16(1), 16(2)Promulgation Act, 1994 — Section 3, 3(6), 8, 8(1)

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High Courts27 Apr 2012

Gera Food Industries Vs Firm Tulsa Ram Kanhaiya Lal

Rajasthan High Court · (2012) 2 WLN 638

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High Courts27 Apr 2012Dismissed

M/s Mehru Electrical and Engg. (P) Limited Vs The Commissioner of Income Tax, Alwar and Others

Rajasthan High Court · (2012) 250 CTR 445 : (2012) 211 TAXMAN 41

Income Tax Act, 1961 — Section 260A

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High Courts27 Apr 2012Allowed

Rajasthan Agriculture University Vs Laxman Dan and Another

Rajasthan High Court · (2012) 4 LLJ 803

Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 10, 17B, 2(oo)(bb), 25F

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High Courts27 Apr 2012Dismissed

Prem Chand Vs Harchand

Rajasthan High Court · (2013) 1 CDR 226

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115

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High Courts27 Apr 2012Dismissed

Commissioner of Income Tax, Udaipur Vs Hindustan Zinc Ltd.

Rajasthan High Court · (2013) 257 CTR 22 : (2012) 209 TAXMAN 519

Central Excises and Salt Act, 1944 — Section 35ACustoms Act, 1962 — Section 128(2)Income Tax Act, 1961 — Section 154, 250, 251, 251(1), 251(1)(a)

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High Courts26 Apr 2012Dismissed

Ram Gopal and Another Vs Budhiprakash

Rajasthan High Court · (2013) 1 RCR(Civil) 731 : (2013) 1 RLW 24

Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 14, 14(1)Transfer of Property Act, 1882 — Section 60

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High Courts26 Apr 2012Dismissed

Durga Prasad and Ors Vs Raj Kumar Meena and Another

Rajasthan High Court · (2012) 04 RAJ CK 0063

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High Courts26 Apr 2012Dismissed

Barji (Smt.) and Others Vs Mangu and Others

Rajasthan High Court · AIR 2013 Raj 45 : (2012) 4 RLW 3551 : (2012) 3 WLN 138

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9, 100, 151Limitation Act, 1963 — Section 5

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High Courts25 Apr 2012Dismissed

A.C. Sharma Vs Smt. Narain Devi and Others

Rajasthan High Court · (2012) 04 RAJ CK 0111

Motor Vehicles Act, 1988 — Section 173

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High Courts25 Apr 2012

S.A.S. (A and E) Association, Jaipur Vs Union of India and Others

Rajasthan High Court · (2012) 04 RAJ CK 0104

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High Courts25 Apr 2012Dismissed

Jeevan Jyoti Singh Siddhu Vs Manbeer Singh and Others

Rajasthan High Court · (2012) 04 RAJ CK 0086

Motor Vehicles Act, 1988 — Section 173

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High Courts25 Apr 2012Dismissed

Mohd. Shakil and Others Vs Nuclear Power Corporation of India Ltd. and Others

Rajasthan High Court · (2012) 4 RLW 3556

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High Courts25 Apr 2012Dismissed

Smt. Minni Siddhu Vs Manbeer Singh and Others

Rajasthan High Court · (2012) 04 RAJ CK 0038

Motor Vehicles Act, 1988 — Section 173

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High Courts25 Apr 2012Disposed Off

Sushil Kumar Damani Vs M/s. Sheveta Construction Pvt. Ltd. and Others

Rajasthan High Court · (2013) 3 RLW 2104

Criminal Procedure Code, 1973 (CrPC) — Section 256, 256(1), 313, 315Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts25 Apr 2012Dismissed

Madan Singh Vs The New India Assurance Co. Ltd. and Others

Rajasthan High Court · (2012) 04 RAJ CK 0013

Motor Vehicles Act, 1988 — Section 149(2)

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High Courts24 Apr 2012

Atul Kumar Dixit Vs State of Rajasthan

Rajasthan High Court · (2013) 1 RLW 39

Criminal Procedure Code, 1973 (CrPC) — Section 482, 91Evidence Act, 1872 — Section 123, 124

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High Courts23 Apr 2012Dismissed

Vijay Kumar Gakkhar Vs State of Rajasthan and Another

Rajasthan High Court · (2013) 1 RLW 133

Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7

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