High Courts19 May 2012Dismissed
Govind Mathur Vs Mohan Lal and Another
Rajasthan High Court · (2012) 2 WLN 527
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 3(2), 151
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,020 of 2,241
High Courts19 May 2012Dismissed
Veni Ram Vs Municipal Board, Rajasthan
Rajasthan High Court · (2012) 2 WLN 605
Constitution of India, 1950 — Article 136
High Courts19 May 2012Allowed
Bhagirath Sharma Vs Rajasthan State Road Transport Corporation and Another
Rajasthan High Court · (2012) 134 FLR 658
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts19 May 2012Allowed
Surya Prakash Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 CDR 684 : (2012) 4 RLW 3617
Constitution of India, 1950 — Article 14, 16, 21, 309Rajasthan Panchayati Raj Rules, 1996 — Rule 263, 265, 266, 296Right of Children to Free and Compulsory Education Act, 2009 — Section 2, 23, 23(1), 4
High Courts19 May 2012
Mukesh Kumar and Another Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 2119
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 439Penal Code, 1860 (IPC) — Section 376
High Courts19 May 2012
Shafi Mohammad Vs Central Bureau of Investigation
Rajasthan High Court · (2013) 4 RLW 3407 : (2013) 3 RLW 2644
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173(2), 482Penal Code, 1860 (IPC) — Section 141, 147, 148, 302, 341
High Courts18 May 2012Dismissed
New India Assurance Co. Ltd. Vs Chetna Bansal and Others
Rajasthan High Court · (2013) 2 ACC 155 : (2013) 3 CDR 1556
Motor Vehicles Act, 1988 — Section 163A, 166, 173(2)
High Courts18 May 2012
Jai Krishna Pareek Vs Smt. Uma Sharma and Others
Rajasthan High Court · (2013) 2 ACC 18 : (2012) 3 WLN 180
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 95
High Courts18 May 2012
Kamal Kanwar (Smt.) and Another Vs Estate Officer, District Magistrate (Urban), Bikaner
Rajasthan High Court · (2012) 2 WLN 597
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 226Rajasthan Public Premises (Eviction of Unauthorised Occupations) Act, 1964 — Section 4, 5
High Courts18 May 2012Dismissed
Amar Lal and Others Vs Mangilal and Others
Rajasthan High Court · (2012) 2 WLN 521
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, Order 7 Rule 14(3), 151
High Courts18 May 2012Dismissed
Pushpa Devi Maloo Vs Land Acquisition Officer, SDO and Others
Rajasthan High Court · AIR 2012 Raj 146
Land Acquisition Act, 1894 — Section 11A, 4, 4(1), 4(2), 5ARailways Act, 1989 — Section 2(26), 20A, 20A(1), 20D, 20E
High Courts18 May 2012Dismissed
Uttam Chand and Others Vs Civil Judge and Others
Rajasthan High Court · (2012) 2 WLN 525
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(3)
High Courts18 May 2012Dismissed
Rajesh Kumar Yadav Vs Kamal Nayan Sharma
Rajasthan High Court · (2012) 2 WLN 608
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts18 May 2012Allowed
Arun Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) 05 RAJ CK 0021
High Courts18 May 2012Allowed
Govind Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) 05 RAJ CK 0020
High Courts17 May 2012Dismissed
State of Rajasthan Vs Mana Singh @ Roshan Singh
Rajasthan High Court · (2013) 3 Crimes 82
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 8
High Courts17 May 2012
Deewa Construction Product Industry Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 3 EFLT 370 : (2012) 3 RLW 2129
High Courts17 May 2012Dismissed
Bindu Sabu (Smt.) Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 2137
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 306
High Courts17 May 2012
Shiv Kumar Maheshwari Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 05 RAJ CK 0022
High Courts17 May 2012Dismissed
Ram Ratan Vs Chandra Prakash and Others
Rajasthan High Court · (2013) 3 RLW 2225
Civil Procedure Code, 1908 (CPC) — Section 100, 96