High Courts25 May 2012Allowed
Supyar Kanwar Vs Civil Judge (Sr. Dn) Fatehpur Shekhawati and Another
Rajasthan High Court · (2012) 3 WLN 96
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,019 of 2,241
High Courts25 May 2012Allowed
Bhanwar Singh and Others Vs Union of India and Others
Rajasthan High Court · (2012) 4 RLW 3190
Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 2Ancient Monuments and Archaeological Sites and Remains Rules, 1959 — Rule 32Constitution of India, 1950 — Article 14, 21, 48A, 49, 51A
High Courts23 May 2012
Leela Devi (Smt.) and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 1 RLW 51
Constitution of India, 1950 — Article 21, 22(2)Prevention of Food Adulteration Act, 1954 — Section 13(2), 14(A), 16, 25, 7
High Courts23 May 2012
Smt. Leela Devi and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 3 Crimes 498
Food Adulteration Act, 1954 — Section 7, 13(1), 13(2), 14(A), 16, 25, 27(2), 27(3)Prevention of Food Adulteration Rules, 1955 — Rule 32, 32(i) 32(1)General Rules (Criminal), 1977 — Rule 66
High Courts23 May 2012
Rupesh Kumar Jain Vs Additional Civil Judge and Others
Rajasthan High Court · (2012) 2 WLN 634
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1
High Courts23 May 2012Dismissed
Karinda Ram Jatav Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 4 WLN 26
High Courts23 May 2012
Rajendra Soni and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 1 RLW 229
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161Penal Code, 1860 (IPC) — Section 406, 498A
High Courts23 May 2012Dismissed
New India Assurance Company Ltd. Vs Raju @ Muzahir Hussain and Others
Rajasthan High Court · (2013) 1 ACC 594 : (2013) 2 CDR 1080
High Courts23 May 2012
Suryaveer Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 1 Crimes 360 : (2013) 2 RLW 1235
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 151(1), 197, 197(2)Penal Code, 1860 (IPC) — Section 323, 504, 506
High Courts23 May 2012Dismissed
Ram Swaroop Vs State of Raj. and Another
Rajasthan High Court · (2013) 3 RLW 2610
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 419, 420, 467, 468
High Courts22 May 2012
Gyanwardhan Parashar Vs Ram Ladetey Yadav and Others
Rajasthan High Court · (2013) 2 ACC 125 : (2013) 3 CDR 1512
High Courts22 May 2012Dismissed
Chanchal Jain Vs Additional District and Sessions Judge, No. 3, Jaipur Metropolitan, Jaipur and Others
Rajasthan High Court · (2012) 3 WLN 31
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 39 Rule 1, Order 39 Rule 2
High Courts22 May 2012Dismissed
Mangtu Ram Vs The Additional District Judge, No. 2, Deeg, Bharatpur and Others
Rajasthan High Court · (2012) 3 WLN 61
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 100
High Courts22 May 2012
Om Prakash Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 WLN 616
High Courts22 May 2012
Madhu Kapoor Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 4 WLN 537
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts21 May 2012Dismissed
State of Rajasthan and Others Vs Mithalal and Others
Rajasthan High Court · (2013) 3 RLW 1974 : (2012) 3 WLN 54
Penal Code, 1860 (IPC) — Section 100
High Courts21 May 2012Dismissed
Anil Kumar Purohit and Others Vs Dr. Govind Sharma and Another
Rajasthan High Court · (2012) 05 RAJ CK 0055
High Courts21 May 2012Dismissed
Banshi Lal Vs The Additional District and Sessions Judge and Others
Rajasthan High Court · (2012) 2 WLN 632
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts21 May 2012Dismissed
Sarju Devi (Smt.) and Others Vs Ramswaroop and Others
Rajasthan High Court · (2012) 3 WLN 65
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts19 May 2012Dismissed
Kalya Vs Commissioner of Income Tax and Others
Rajasthan High Court · (2012) 251 CTR 174 : (2012) 208 TAXMAN 436
Income Tax Act, 1961 — Section 54B, 54F