COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,018 of 2,241

High Courts31 May 2012Allowed

Surendra Singh Vs State of Rajasthan

Rajasthan High Court · (2013) 3 RLW 2142 : (2013) 1 RLW 403

Arms Act, 1959 — Section 25, 3Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161

High Courts31 May 2012Dismissed

M/s Rishabhdev Educational and Research Institute Vs M/s Career Point and M/s Career Point Infosystem Limited

Rajasthan High Court · (2013) 55 PTC 394

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 115

High Courts31 May 2012Allowed

Mehboob Ali Vs State of Rajasthan and Others

Rajasthan High Court · (2012) CriLJ 4249 : (2012) 4 RLW 2881

Criminal Procedure Code, 1973 (CrPC) — Section 438, 440Penal Code, 1860 (IPC) — Section 302, 406, 498A

High Courts31 May 2012

Vimal Chaudhary Vs State of Rajasthan and Another

Rajasthan High Court · (2013) 1 CDR 233 : (2013) 3 RLW 2734

Environment (Protection) Act, 1986 — Section 25Rajasthan Municipalities Act, 2009 — Section 226, 227, 228, 229, 230

High Courts30 May 2012Dismissed

Shri Brajraj Singh and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 2 CDR 875

Civil Procedure Code, 1908 (CPC) — Section 114Constitution of India, 1950 — Article 14, 226, 300A, 366Hindu Succession Act, 1956 — Section 2(g), 8

High Courts30 May 2012Dismissed

Jabber Lal and Others Vs LR's of Ram Narayan and Others

Rajasthan High Court · (2012) 4 RLW 2994

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9Evidence Act, 1872 — Section 65, 66, 90Limitation Act, 1963 — Section 18

High Courts30 May 2012Dismissed

Arjun Ram Vs State of Rajasthan

Rajasthan High Court · (2013) 1 RLW 189

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439Evidence Act, 1872 — Section 27

High Courts30 May 2012

Shashi Kant Bagrecha Vs Shahjahan and Others

Rajasthan High Court · (2013) 1 ACC 577 : (2013) 1 RLW 249

High Courts30 May 2012

Subhash Modak and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2012) 3 Crimes 403 : (2012) 4 RLW 2928

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 406, 420

High Courts30 May 2012

Sagar Mal Jain Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 1 CDR 452 : (2013) 4 RLW 2942

Mahatma Gandhi National Rural Employment Guarantee Act, 2005 — Section 11, 12(3), 17, 19, 20(2)

High Courts30 May 2012

Raj Narayan Rathi Vs State of Rajasthan

Rajasthan High Court · (2013) 1 WLN 174

Prevention of Food Adulteration Act, 1954 — Section 16, 19(2), 7

High Courts30 May 2012Dismissed

Anil Kumar Chouhan Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 2 CDR 1053 : (2013) 4 RLW 2894

Right of Children to Free and Compulsory Education Act, 2009 — Section 2, 2(a), 2(a)(i), 23, 23(1)

High Courts30 May 2012

Bharat Petroleum Corporation Ltd. and Another Vs M/s. Raghav Bharat Gas

Rajasthan High Court · (2013) 3 RLW 2728

Criminal Procedure Code, 1973 (CrPC) — Section 211, 212, 213, 216, 240Essential Commodities Act, 1955 — Section 3, 7, 8

High Courts29 May 2012

United India Insurance Co. Ltd. Vs Vishnu and Others

Rajasthan High Court · (2013) 2 ACC 302 : (2013) 3 CDR 1518

High Courts29 May 2012

Suo Motu Vs State of Rajasthan

Rajasthan High Court · (2013) 1 CDR 57 : (2012) 3 WLN 1

Rajasthan Tenancy Act, 1955 — Section 16

High Courts28 May 2012Partly Allowed

Sukhram and Others Vs Dheer Singh and Others

Rajasthan High Court · (2013) 2 CDR 1040

High Courts28 May 2012Allowed

Pooran Mal Vs Laxman Singh and Others

Rajasthan High Court · (2013) 2 CDR 662

High Courts28 May 2012Disposed Off

Vijay Krishna Mehta Vs State of Raj. and Another

Rajasthan High Court · (2013) 3 RLW 2171

Companies Act, 1956 — Section 433, 434Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 156(3), 166A, 173(8)

High Courts28 May 2012Dismissed

Parasmal Vs Appellate Rent Tribunal, Bhilwara and Another

Rajasthan High Court · (2013) 1 RCR(Rent) 330 : (2013) 1 RLW 198

Rajasthan Rent Control Act, 2001 — Section 6

High Courts28 May 2012Dismissed

Hastimal Vs Rent Tribunal, Bhilwara and Another

Rajasthan High Court · (2012) 2 RCR(Rent) 266

Rajasthan Rent Control Act, 2001 — Section 6