High Courts05 Jul 2012
OL of M/s. Unikol Bottlers Ltd. (In Liquidation) Vs Kotak Mahindra Bank and Others
Rajasthan High Court · (2012) 3 WLN 523
Companies Act, 1956 — Section 446(d), 529A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,016 of 2,241
High Courts05 Jul 2012Allowed
Hansa Gauri and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 Crimes 537
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 18A, 23, 25, 25(3), 25(3)(4)
High Courts05 Jul 2012Dismissed
Vardhman Jewellers Kunwaria Proprietor Balwant Vs Ramchandra
Rajasthan High Court · (2013) 1 WLN 207
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts05 Jul 2012Dismissed
State of Rajasthan Vs Munish Kumar Sharma and Others
Rajasthan High Court · (2012) CriLJ 4623 : (2013) 4 RLW 3704
Criminal Procedure Code, 1973 (CrPC) — Section 197, 200Prevention of Corruption Act, 1988 — Section 13(1)(d)(2), 19, 7
High Courts04 Jul 2012Allowed
The President for Emmanuel School Society, Kota Vs The Director, Primary Education, Rajasthan, Bikaner and Others
Rajasthan High Court · (2012) 3 WLN 547
Constitution of India, 1950 — Article 227
High Courts04 Jul 2012
Rewant Dan and Others Vs Rajasthan Public Service Commission and Others
Rajasthan High Court · (2012) 3 WLN 541
Constitution of India, 1950 — Article 14, 16
High Courts04 Jul 2012
Smt. Sushila Devi Vs Rajendra Rathore and Another
Rajasthan High Court · (2012) 07 RAJ CK 0053
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(8), 226, 227, 228Evidence Act, 1872 — Section 114
High Courts04 Jul 2012Dismissed
Madan Mohan Gupta Vs Judge, Labour Court and Another
Rajasthan High Court · (2012) 3 WLN 518
Constitution of India, 1950 — Article 12, 142Industrial Disputes Act, 1947 — Section 11A, 17B, 25G, 25H
High Courts04 Jul 2012Dismissed
Rampat Vs Kuldeep and Others
Rajasthan High Court · (2012) 07 RAJ CK 0045
Civil Procedure Code, 1908 (CPC) — Section 96Rajasthan Tenancy Act, 1955 — Section 42B
High Courts04 Jul 2012Dismissed
Sahab Khan Alias Chini Vs Krapal Singh and Another
Rajasthan High Court · (2012) 07 RAJ CK 0042
High Courts04 Jul 2012
Rajasthan State Vs Rajendra Rathore
Rajasthan High Court · (2012) 07 RAJ CK 0024
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(8), 226, 227, 227Evidence Act, 1872 — Section 114
High Courts04 Jul 2012Dismissed
Rajendra Kumar Jain Vs Management, M/s. Modern Suiting and Others
Rajasthan High Court · (2012) 3 WLN 516
High Courts03 Jul 2012Dismissed
Kanahiyalal and Others Vs Ganesh and Others
Rajasthan High Court · (2012) 3 WLN 553
High Courts02 Jul 2012Dismissed
Shree Cement Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 4 RLW 3292
Civil Procedure Code, 1908 (CPC) — Section 100, 9Rajasthan Land Revenue Act, 1956 — Section 229
High Courts02 Jul 2012Dismissed
State of Rajasthan Vs K.S. Garg and Others
Rajasthan High Court · (2012) 3 WLN 549
High Courts02 Jul 2012Dismissed
Shree Cement Limited Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 CDR 137
Criminal Procedure Code, 1973 (CrPC) — Section 9
High Courts02 Jul 2012Dismissed
Gaurav Bansal Vs Union of India and Others
Rajasthan High Court · (2012) 209 TAXMAN 53
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 148
High Courts02 Jul 2012Dismissed
Gaurav Bansal Vs Union of India
Rajasthan High Court · (2012) 24 TAXMAN 161
Constitution of India, 1950 — Article 226Finance Act, 1997 — Section 66, 67, 67(1), 67(2)Income Tax Act, 1961 — Section 148
High Courts02 Jul 2012
Bharatpur Dal Udyog Vs M/s Durga Prasad Kali Charan
Rajasthan High Court · (2012) 3 WLN 555
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 34
High Courts02 Jul 2012Allowed
Lake Shore Palace Hotel Pvt. Ltd. Vs Shri Mahendra Singh and Others
Rajasthan High Court · (2012) 111 CLA 436 : (2012) 175 CompCas 57 : (2012) 4 RLW 3477 : (2012) 115 SCL 293
Companies Act, 1956 — Section 10F, 397, 398, 402