High Courts23 Jul 2012Allowed
Suresh Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) 4 WLC 75 : (2012) 3 WLN 530
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,014 of 2,241
High Courts23 Jul 2012Allowed
Jaishree Tiwari Vs State of Rajasthan and Another
Rajasthan High Court · (2013) CriLJ 1610 : (2013) 1 RLW 615
Criminal Procedure Code, 1973 (CrPC) — Section 482, 97
High Courts23 Jul 2012
Digvijay Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 3 RLW 2776
Criminal Procedure Code, 1973 (CrPC) — Section 199, 199(1), 482Penal Code, 1860 (IPC) — Section 153A, 499
High Courts19 Jul 2012
Baldev Singh Vs Smt. Guddi Devi and Others
Rajasthan High Court · (2013) 2 CDR 778 : (2013) 2 RLW 1133
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 96Rajasthan Panchayati Raj Act, 1994 — Section 109
High Courts19 Jul 2012Allowed
Rameshwari Devi and Another Vs Mohd. Mehraj and Others
Rajasthan High Court · (2013) 1 ACC 698
High Courts19 Jul 2012Dismissed
Jagdish Soni Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 1 WLN 564
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 Jul 2012Dismissed
Shri Ramesh Chandra Vs Smt. Kamla Devi
Rajasthan High Court · (2013) 1 CDR 278
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 68
High Courts17 Jul 2012
Krishan Kumar Vyas Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 WLN 292
High Courts17 Jul 2012Dismissed
Chothu and Others Vs The Board of Revenue, Rajasthan Ajmer and Others
Rajasthan High Court · (2012) 3 WLN 533
High Courts17 Jul 2012
Deep Singh Vs The State of Rajasthan
Rajasthan High Court · (2013) 1 WLN 599
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 25, 29, 8
High Courts17 Jul 2012
Kamla (Smt.) and Another Vs Shri Nagar Mal
Rajasthan High Court · (2013) 1 WLN 293
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Jul 2012Dismissed
Commercial Taxes Officer, Anti Evasion I Vs Whirlpool India Ltd.
Rajasthan High Court · (2013) 58 VST 177
High Courts16 Jul 2012Allowed
Kamal Kishore Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 RLW 963
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 173, 190Penal Code, 1860 (IPC) — Section 147, 148, 380, 427, 436
High Courts16 Jul 2012
Kalyan Sahai Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 WLN 560
Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts16 Jul 2012Dismissed
Anil Kumar Jain Vs The Addl. Collector Sawai Madhopur and Others
Rajasthan High Court · (2012) 3 WLN 525
Rajasthan Panchayati Raj Act, 1994 — Section 97
High Courts16 Jul 2012
Bhagwan Singh and Another Vs Smt. Vimla Devi
Rajasthan High Court · (2013) 1 RCR(Rent) 270 : (2013) 1 RLW 34
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Jul 2012Allowed
Union of India and Others Vs Raj Kumar Chawala and Others
Rajasthan High Court · (2012) 3 WLN 380
Constitution of India, 1950 — Article 227
High Courts13 Jul 2012Dismissed
Bhola @ Yadvinder Singh Vs State of Rajasthan
Rajasthan High Court · (2013) 2 RLW 1243
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 164, 170, 173
High Courts12 Jul 2012
Manohar Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 RLW 1864
Rajasthan Prevention of Anti-Social Activities Act, 2006 — Section 3(2)
High Courts11 Jul 2012
Girdhari Lal Bugaliya Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 RLW 740 : (2013) 2 SCT 520
Constitution of India, 1950 — Article 309